Recent Judgments

Latest ITAT tax tribunal orders across all benches.(346,713 total)

COMMISSIONER OF WEALTH TAX vs SAVITABEN I PATEL

WTR/109/1995ITAT Gujarat
2/9/1998

COMMISSIONER OF WEALTH TAX vs NIKHIL V PATEL

WTR/133/1995ITAT Gujarat
2/9/1998

COMMISSIONER OF WEALTH-TAX vs ARUN K. PARIKH

WTR/10/1992ITAT Gujarat
2/9/1998

COMMISSIONER OF WEALTH-TAX vs AJIT KANTILAL PARIKH

WTR/30/1994ITAT Gujarat
2/9/1998

COMMISSIONER OF WEALTH-TAX vs INDUKUMAR C PATEL

WTR/37/1990ITAT Gujarat
2/9/1998

COMMISSIONER OF WEALTH TAX vs PRAMILABEN CHUNIBHAI

WTR/41/1982ITAT Gujarat
1/9/1998

COMMISSIONER OF INCOME TAX vs PATEL PRINTING PRESS

ITA/172/1998ITAT Gujarat
29/8/1998

A M SHAH & COMPANY vs COMMISSIONER OF INCOME-TAX

ITR/185/1983ITAT Gujarat
29/8/1998

COMMISSIONER OF INCOME TAX vs RAMADEVI H. GROVER

ITA/153/1998ITAT Gujarat
21/8/1998

COMMISSIONER OF INCOME TAX vs THEMIS CHEMICALS LTD.

ITR/251/1995ITAT Gujarat
20/8/1998

COMMISSIONER OF INCOME TAX vs ANNAPURNA FIBRES PVT. LTD.

ITA/137/1998ITAT Gujarat
18/8/1998

COMMISSIONER OF INCOME TAX, TAMIL NADU II, MADRAS vs MADRAS AUTO SERVICE (P) LTD.

CIVIL APPEAL No. 6068/1983ITAT SC

2 Judges

12/8/1998

SONIC ELECTROCHEM vs SALES TAX OFFICER

C.A. No.-006753-006753 - 1994ITAT SC

S.P. BHARUCHA G.B. PATTANAIK

11/8/1998

COMMISSIONER OF INCOME TAX vs ELECON ENGINEERING CO. LTD.

ITR/36/1984ITAT Gujarat
10/8/1998

COMMISSIONER OF INCOME TAX vs APPOLO VIKAS STEEL PVT.LTD.

ITA/174/1998ITAT Gujarat
10/8/1998

M/S.SANDEEP AGENCY vs COMMISSIONER OF INCOME-TAX

ITA/24/1998ITAT Gujarat
6/8/1998

COMMISSIONER OF INCOME-TAX vs VIJAY ESTATE CORPN.

ITA/182/1998ITAT Gujarat
6/8/1998

MALLIKA SARABHAI TRUST NO 12 vs COMMISSIONER OF INCOME-TAX

ITR/409/1992ITAT Gujarat
30/7/1998

COMMISSIONER OF INCOME TAX vs MANA SARABHAI TRUST NO 6

ITR/311/1992ITAT Gujarat
30/7/1998

COMMISSIONER OF INCOME TAX vs GEETA MAYOR

ITR/95/1993ITAT Gujarat
30/7/1998

COMMISSIONER OF INCOME-TAX vs GIRA SARABHAI TRUST NO 8

ITR/405/1992ITAT Gujarat
30/7/1998

MALLIKA SARABHAI TRUST NO 13 vs COMMISSIONER OF INCOME-TAX

ITR/410/1992ITAT Gujarat
30/7/1998

COMMISSIONER OF INCOME TAX vs GEETA MAYOR (JP) TRUST NO 145

ITR/313/1992ITAT Gujarat
30/7/1998

COMMISSIONER OF INCOME TAX vs KOSHALYA INVESTMENTS PVT. LTD.

ITR/319/1992ITAT Gujarat
30/7/1998

COMMISSIONER OF INCOME TAX vs MANORAMA SARABHAI (L.3) DT

ITR/315/1992ITAT Gujarat
30/7/1998

O.R.G. SYSTEMS BARODA vs COLLECTOR OF CENTRAL EXCISE, VADODRA

CIVIL APPEAL No. 6060/1994ITAT SC

2 Judges

21/7/1998

O.R.G. SYSTEMS vs COLLECTOR OF CENTRAL EXCISE,VADODARA

C.A. No.-006060-006061 - 1994ITAT SC
21/7/1998

COMMISSIONER OF INCOME-TAX vs CHALTHAN VIBHAG KHAND UDYOG

ITR/122/1984ITAT Gujarat
20/7/1998

M/S R.B. SHREERAM RELIGIOUS AND CHARITABLE TRUST vs THE COMMISSIONER OF INCOME-TAX VIDARBHA, NAGPUR

CIVIL APPEAL No. 1761/1987ITAT SC

2 Judges

16/7/1998

RAJRATNA NARANBHAI MILLS LTD. vs COMMISSIONER OF INCOME TAX

ITR/42/1984ITAT Gujarat
30/6/1998