Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
Commissioner Of Income Tax vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Smt. Kulpreet Kaur
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
PUKHRAJ BHABHUTMAL SHAH vs INCOME TAX OFFICER
COMMISSIONER OF INCOME TAX-XI vs RAMA KRISHNA JEWELLERS
MODGIL FASHION EXPORTS, 2, BAL SINGH NAGAR vs COMMISSIONER OF INCOME TAX LUDHIANA
NEW HOLLAND TRACTORS (INDIA) PRIVATE LIMITED
COMMISSIONER OF INCOME TAX vs M/S STEEL AUTHORITY OF INDIA LTD
M/S Bharat Oman Refineries Ltd vs Income Tax Officer Bhopal
HON'BLE SHRI JUSTICE RAJENDRA MENON
NAGINBHAI FOGATBHAI PATEL vs RAJKUMAR RAMBHAI RAVAT
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
UNITED INDIA INSURANCE CO. LTD. vs NAGINBHAI FOGATBHAI PATEL
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
UNITED INDIA INSURANCE CO. LTD. vs NAGINBHAI FOGATBHAI PATEL
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
ACEE ENTERPRISES vs COMMISSIONER OF INCOME TAX – I
SR. A.O., CPC and CASH, JVVNL, JALORE vs THE I.T.O., TDS-II, JODHPUR
GOVIND MATHUR,VIJAY BISHNOI
AMARSHIV CONSTRUCTION PVT LTD vs ASST. COMMISSIONER OF INCOME TAX
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
MODERN PETROFILS vs GUJARAT ELECTRICITY REGULATORY COMMISSIONER THRO SECRETARY
HONOURABLE MR. JUSTICE RAJESH H.SHUKLA
CAPVEST WEALTH MANAGEMENT SERVICES PTV. LTD. vs THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
BEAVER ESTATES PRIVATE LIMITED vs THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
ACCOUNTS OFFICER, OandM, PALI, JVVNL vs THE I.T.O., TDS-1, JODHPUR
AMARSHIV CONSTRUCTION PVT LTD vs ASST. COMMISSIONER OF INCOME TAX
Commissioner Of Income Tax vs O.P.Bagdiya
HON'BLE SHRI JUSTICE SHANTANU KEMKAR
RAJNI MANGALDAS SHAH vs CENTRAL BOARD OF DIRECT TAXES
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
ALL GUJARAT FEDERATION OF TAX CONSULTANTS vs CENTRAL BOARD OF DIRECT TAXES
CIT, FARIDABAD vs M/S NUCHEM LTD. FARIDABAD
CAREFOUR WC&C INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
THE COMMISSIONER OF INCOME TAX - CENTRAL -II vs KANAKIA SPACES PVT. LTD.
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE B.P. COLABAWALLA