Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

CAREFOUR WC&C INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/42/2014ITAT Delhi
22/9/2014

THE COMMISSIONER OF INCOME TAX - CENTRAL -II vs KANAKIA SPACES PVT. LTD.

ITXA/308/2012ITAT Bombay

HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE B.P. COLABAWALLA

19/9/2014

THE COMMISSIONER OF INCOME TAX - I6 vs HAPPY HOME ENTERPRISES (J/V)

ITXA/201/2012ITAT Bombay

HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE B.P. COLABAWALLA

19/9/2014

DURLABHAI NARSIBHAI JOGIA vs APPELLATE TRIBUNAL FOR FORFEITED PROPERTIES

LPA/287/2008ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE A.G.URAIZEE

19/9/2014

M/S. PODIKUNJU MUSALIAR MEMORIAL EDUCATIONAL& CHARITABLE TRUST vs COMMISSIONER OF INCOME TAX

ITA/133/2014ITAT Kerala
19/9/2014

COMMISSIONER OF INCOME TAX-III vs M/S. SPICE DISTRIBUTION LTD

ITA/597/2014ITAT Delhi
19/9/2014

COMMISSIONER OF INCOME TAX II vs PUNJAB AGRO FOODGRAINS CORP LTD

ITA/172/2014ITAT Punjab & Haryana

MR. JUSTICE DR. RAVI RANJAN,MR. JUSTICE SURINDER GUPTA

18/9/2014

COMMI. OF IT-II, CHD vs M/S PB AGRO FOODGRAINS CORP LTD CHD

ITA/146/2011ITAT Punjab & Haryana

MR. JUSTICE SURINDER GUPTA,MR. JUSTICE ASHUTOSH MOHUNTA

18/9/2014

C.I.T. UDAIPUR vs M/S VIDYADAN TRUST, UDAIPUR

ITA/11/2014ITAT Rajasthan
18/9/2014

C.I.T.-I, JODHPUR vs MANGILAL CHOUDHARY

ITA/160/2010ITAT Rajasthan
18/9/2014

CIT, CHANDIGARH vs M/S PUNJAB AGRO FOODGRAINS CORPORATION

ITA/163/2009ITAT Punjab & Haryana
18/9/2014

SUKHJIT SINGH vs CIT, AAYAKAR BHAWAN SEC 17 CHD

ITA/335/2013ITAT Punjab & Haryana
18/9/2014

DEEPIKA JAIN vs INCOME TAX APPELLATE TRIBUNAL

ITA - 245 / 2002ITAT Delhi
18/9/2014

CIT vs M/S TRIVENI OIL FIELD SERVICES LTD

ITA - 142 / 2002ITAT Delhi
18/9/2014

M/S INFLUENCE vs COMMR. OF INCOME TAX

ITA - 261 / 2002ITAT Delhi
18/9/2014

COMMISSIONER OF INCOME TAX vs M/S. TRIVENI OIL FIELD SERVICES LTD

ITA/142/2002ITAT Delhi
18/9/2014

M/S INFLUENCE vs COMMISSIONER OF INCOME TAX

ITA/261/2002ITAT Delhi
18/9/2014

DEEPIKA JAIN vs INCOME TAX APPELLANT TRIBUNAL

ITA/245/2002ITAT Delhi
18/9/2014

DIRECTOR OF INCOME TAX (INTL. TAX.)-II

ITA/292/2014ITAT Delhi
18/9/2014

RAJ KUMAR WADHWA THRU LEGAL HEIR USHA WADJWA PATIALA vs COMMISSIONER OF INCOME TAX PATIALA

ITA/193/2014ITAT Punjab & Haryana

MR. JUSTICE SURINDER GUPTA,MR. JUSTICE DR. RAVI RANJAN

17/9/2014

COMMISSIONER OF IT , FARIDABAD vs KAUSHALYA GANDHI, FARIDABAD

ITA/527/2010ITAT Punjab & Haryana
17/9/2014

RANJEETBHAI LAXMANBHAI SINDHAV vs DHUDHABHAI SAVJIBHAI SHIORA

X-OBJ/82/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

17/9/2014

NATIONAL INSURANCE COMPANY LIMITED vs RANJEETBHAI LAXMANBHAI SINDHAV

FA/1197/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

17/9/2014

COMMISSIONER OF INCOME TAX JAIPUR vs SHRI SOBHRAJMAL

ITAP/34/1994ITAT Rajasthan
17/9/2014

C I T ALWAR vs ASHOK KUMAR JAIN

ITA/27/2014ITAT Rajasthan
17/9/2014

MAHAVIR PARSHAD JAIN AND OTHERS vs I.T.O.WARD :1, YAMUNAGAR

ITA/127/2000ITAT Punjab & Haryana
17/9/2014

CIT FARIDABAD vs RENU MUKHERJEE

ITA/336/2009ITAT Punjab & Haryana
17/9/2014

PARVINDER JIT SINGH BINDRA vs COMMISSIONER OF INCOME TAX LUDHIANA

ITA/168/2014ITAT Punjab & Haryana
16/9/2014

CHANDAN GUPTA vs COMMISSIONER OF INCOME TAX LUDHIANA

ITA/196/2014ITAT Punjab & Haryana
16/9/2014

SATNAM SINGH vs COMMISSIONER OF INCOME TAX-II, JALANDHAR

ITA/258/2013ITAT Punjab & Haryana
16/9/2014