Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
CIT vs BHAGAT STEEL & FORGING PVT LTD
CIT-I vs M/S BHAGAT STEEL & FORGING PVT LTD.
COMMISSIONER OF INCOME TAX-VI vs M/S. T.S.KISHAN & CO. LTD
COMMISSIONER OF INCOME TAX II AMRITSAR vs VIDYA SAGAR SAINI
MR. JUSTICE SURINDER GUPTA,MR. JUSTICE DR. RAVI RANJAN
MONICA THAPAR vs COMMISSIONER OF INCOME TAX
SUB REGISTRAT MUKTSAR vs DIRECTOR OF INCOME TAX (CIB)
JAWAHAR LAL JAIN HUF KARTA vs COMMISSIONER OF INCOME TAX CHANDIGARH
VALLABH KNITS LTD vs COMMISSIONER OF INCOME TAX LUDHIANA
COMMISSIONER OF INCOME TAX (CENTRAL)-1, NEW DELHI vs VATIKA TOWNSHIP PRIVATE LIMITED
5 Judges
COMMR.OF INCOME TAX-I,NEW DELHI vs VATIKA TOWNSHIP P.LTD
COMMISSIONER OF INCOME TAX-X vs SMT PARAMJEET LUTHRA
SHREE BADE MATHURESH JI vs INCOME TAX OFFICER AND ORS
MUNISHWAR NATH BHANDARI
Commissioner of Income Tax - 2 vs LIC Housing Finance Ltd.
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
Commissioner of Income Tax - 2 vs LIC Housing Finance Ltd.
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
THE COMMISSIONER OF INCOME TAX - 2 vs M/S. LIC HOUSING FIANCE LTD
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
THE COMMISSIONER OF INCOME TAX - 2 vs M/S. LIC HOUSING FIANCE LTD
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
SHRI ARVIND S.CHHEDA. vs THE C.I.T.
HON'BLE SHRI JUSTICE S.C. DHARMADHIKARI, HON'BLE SHRI JUSTICE A. K. MENON
SHIRISHKUMAR KALIDAS RAJGURU (DECD. THRO LEGAL HERIS) vs HARISINH SANKERSINH RATHOD
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
COMMISSIONER OF INCOME TAX-IV vs M/S. FAITH BIOTECH PVT. LTD
COMMISSIONER OF INCOME TAX-III vs M/S SPANK HOTELS LTD
COMMISSIONER OF INCOME TAX-1 vs M/S CHRISTIAN MEDICAL COLLEGE
MR. JUSTICE SURINDER GUPTA,MR. JUSTICE DR. RAVI RANJAN
JAYESH VADILAL PAREKH vs COMMERCIAL TAX OFFICER -TWO
COMMISSIONER OF INCOME TAX vs M/S THE ORIENTAL INSURANCE CO. LTD
CIT-II CHANDIGARH vs M/S CHEEMA BOILERS LTD.
C I T vs M/S PUNJAB STATE WAREHOUSING CORP.
COMMISSIONER OF INCOME TAX -X vs SMT. ACHILA SABHARWAL
SHREE BADE MATHURESH JI vs INCOME TAX OFFICER AND ORS
MUNISHWAR NATH BHANDARI
IONIC METALLIKS vs UNION OF INDIA
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE J.B.PARDIWALA
AQUAFIL POLYMERS CO.PVT LTD vs UNION OF INDIA
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE J.B.PARDIWALA
MALTIBEN CHANDRAKANT MEHTA vs MAHESH BABULAL TRIVEDI
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
