Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,271 total)
M/S Sai Builders C/O Jai Prakash Sharma vs Income Tax Officer
HON'BLE SHRI JUSTICE S.K. GANGELE
DEPUTY COMMISSINER OF INCOME-TAX, FARIDABAD, vs OM PARKASH AGGARWAL
Commissioner of Income Tax Delhi - I vs M/s Voest Alpine A.G.
COMMISSIONER OF INCOME TAX DEL vs M/S VOEST ALPINE A.G.,
COMMISSIONER OF INCOME TAX vs SHANTI DEVI EDUCATIONAL TRUST
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ARUN MONGA
COMMISSIONER OF INCOME TAX vs SANDEEP JAIN C/O LUDHIANA STEEL ROLLING LUDHIANA
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ARUN MONGA
ELTON TECHNOLOGIES vs PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
COMMISSIONER OF INCOME TAX-III vs SBI CARDS & PAYMENT SERVICES PVT. LTD
Commissioner Of Income Tax, Bhopal vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Smt. Kulpreet Kaur
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
HON'BLE THE CHIEF JUSTICE
PUKHRAJ BHABHUTMAL SHAH vs INCOME TAX OFFICER
COMMISSIONER OF INCOME TAX-XI vs RAMA KRISHNA JEWELLERS
MODGIL FASHION EXPORTS, 2, BAL SINGH NAGAR vs COMMISSIONER OF INCOME TAX LUDHIANA
NEW HOLLAND TRACTORS (INDIA) PRIVATE LIMITED
COMMISSIONER OF INCOME TAX vs M/S STEEL AUTHORITY OF INDIA LTD
M/S Bharat Oman Refineries Ltd vs Income Tax Officer Bhopal
HON'BLE SHRI JUSTICE RAJENDRA MENON
NAGINBHAI FOGATBHAI PATEL vs RAJKUMAR RAMBHAI RAVAT
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
UNITED INDIA INSURANCE CO. LTD. vs NAGINBHAI FOGATBHAI PATEL
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
UNITED INDIA INSURANCE CO. LTD. vs NAGINBHAI FOGATBHAI PATEL
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
ACEE ENTERPRISES vs COMMISSIONER OF INCOME TAX – I
SR. A.O., CPC and CASH, JVVNL, JALORE vs THE I.T.O., TDS-II, JODHPUR
GOVIND MATHUR,VIJAY BISHNOI
AMARSHIV CONSTRUCTION PVT LTD vs ASST. COMMISSIONER OF INCOME TAX
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
MODERN PETROFILS vs GUJARAT ELECTRICITY REGULATORY COMMISSIONER THRO SECRETARY
HONOURABLE MR. JUSTICE RAJESH H.SHUKLA
