Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,256 total)
CEDAN VINIMAY PVT. LTD. vs A.C.I.T.
TAXAP/181/2002ITAT Gujarat
GUJARAT ALKALIES & CHEMICALS LTD. vs DY. C.I.T. (ASSTT.)
TAXAP/27/2002ITAT Gujarat
Commissioner Of Income Tax vs Krishi Upaj Mandi Samiti Khirkiya
ITA/198/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
KAIRA DISTRICT CO-OP. MILK PRODUCERS' UNION LTD. vs C.I.T. GUJARAT
ITR/1/2002ITAT Gujarat
THE JOINT COMMISSIONER OF INCOME TAX vs AMOLI ORGANICS LTD.
TAXAP/47/2002ITAT Gujarat
M/S.GCDA EMPLOYEES' PENSION FUND TRUST vs THE COMMISSIONER OF INCOME TAX-I
ITA/131/2014ITAT Kerala
C I T JAIPUR vs SHREE MAIDH KSHTRIYA SABHA SIKAR
ITA/16/2013ITAT Rajasthan
Commissioner Of Income Tax vs Environmental Planning And Co-Ordination Organisation
ITA/97/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S LAKHANI INDIA LTD., PLOT NO. 131, SECTOR-24, FARIDABAD
ITA/211/2014ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX PATIALA vs AJAY KUMAR SINGLA
ITA/181/2014ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX FARIDABAD vs M/S FOREMOST INTERNATIONAL PVT. LTD.
ITA/179/2014ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, FARIDABAD vs SANJAY KUMAR, H.NO. 432, SECTOR-21A, FARIDABAD
ITA/212/2014ITAT Punjab & Haryana
Commissioner Of Income Tax vs Krishi Upaj Mandi Gairatganj
ITA/185/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
COMMISSIONER OF INCOME TAX vs DAKSHIN HARYANA BIJLI VITRAN NIGAM
ITA/209/2014ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ARUN MONGA
COMMISSIONER OF INCOME TAX-XII vs INDO RUB INDUSTRIES
ITA/19/2013ITAT Delhi
M/S Sai Builders C/O Jai Prakash Sharma vs Income Tax Officer
ITA/11/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.K. GANGELE
DEPUTY COMMISSINER OF INCOME-TAX, FARIDABAD, vs OM PARKASH AGGARWAL
ITA/78/1999ITAT Punjab & Haryana
Commissioner of Income Tax Delhi - I vs M/s Voest Alpine A.G.
ITA-79/2001ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs M/S VOEST ALPINE A.G.,
ITA - 79 / 2001ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHANTI DEVI EDUCATIONAL TRUST
ITA/281/2012ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ARUN MONGA
COMMISSIONER OF INCOME TAX vs SANDEEP JAIN C/O LUDHIANA STEEL ROLLING LUDHIANA
ITA/261/2014ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ARUN MONGA
ELTON TECHNOLOGIES vs PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
WP(C)/25281/2014ITAT Kerala
COMMISSIONER OF INCOME TAX-III vs SBI CARDS & PAYMENT SERVICES PVT. LTD
ITA/603/2014ITAT Delhi
Commissioner Of Income Tax, Bhopal vs Shri Kulwant Singh
ITA/136/2011ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
ITA/135/2011ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
ITA/134/2011ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
ITA/133/2011ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
ITA/132/2011ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Smt. Kulpreet Kaur
ITA/131/2011ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs Shri Kulwant Singh
ITA/130/2011ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE