Recent Judgments
Latest ITAT tax tribunal orders across all benches.(353,911 total)
The Coomissioner of Income Tax-V vs M/s.Mahanagar Estates
GODA RAGHURAM,M.S.RAMACHANDRA RAO
Som Bhupal vs The Deputy Commissioner of Income Tax
GODA RAGHURAM,M.S.RAMACHANDRA RAO
CIT vs OGAAN PUBLICATION PVT LTD
Satya Narayan Sharma vs The Asstt. Commissioner Of Income Tax 2[1]
HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI
THE COMMISSIONER OF INCOME TAX NEW DELHI vs JAGGON INTERNATIONAL LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs JAGSONS INTERNATIONAL LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME TAX vs SRI.SUNIL JOSHI B
B.V.PINTO,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs M/S GE BE PVT LTD
B.V.PINTO,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME-TAX vs SRI.RAJESH KUMAR KEDIA (HUF)
B.V.PINTO,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs M/S INTEGRATED ELECTRIC CO
B.V.PINTO,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs MRS P JAYASHREE
B.V.PINTO,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs M/S MOOLA TECHNOLOGIES PVT LTD
B.V.PINTO,K.SREEDHAR RAO
COMMISSIONER OF INCOME TAX
COMMISSIONER OF CENTRAL EXCISE vs M/S CADILA HEALTHCARE LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD - II vs M/S CADILA HEALTHCARE LTD.
CIT, LDH. vs JAGPREET SINGH
HARYANA LABOUR WELFARE BOARD 30 BAYS BUILDING vs COMMISSIONER OF INCOME TAX, PANCHKULA
ASHWAMEGH CO OP HOU. SOC LTD VIBHAG 1 vs DY. COMMISSIONER OF INCOME TAXCIRCLE 9
PRAVINBHAI M KHENI vs ASSTT.COMMISIONER OF INCOME TAX CENTRAL CIRCLE-2
COMMISSIONER OF INCOME TAX-III vs KIRANBHAI JAMNADAS SHETH - HUF (SMALL)
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX-III vs KIRANBHAI JAMNADAS SHETH - HUF (SMALL)
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
Commissioner of Income Tax vs Agricultural Market Committee
GODA RAGHURAM,M.S.RAMACHANDRA RAO
Commissioner of Income Tax., Rajahmundry vs Agricultural Market Committee., Kovvur
GODA RAGHURAM,M.S.RAMACHANDRA RAO
Commissioner of Income Tax, vs Agricultural Market Committee,
GODA RAGHURAM,M.S.RAMACHANDRA RAO
Commissioner of Income Tax, Guntur vs Agricultural Market Committee, Sattenapalli
GODA RAGHURAM,M.S.RAMACHANDRA RAO
THE COMMISSIONER OF INCOME TAX vs M/S S J S ENTERPRISES
B.V.PINTO,K.SREEDHAR RAO
M/S. TATA COFFEE LIMITED vs THE ASSISTANT COMMISSIONER OF
B.V.PINTO,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs SRI B RAMESH
B.V.PINTO,K.SREEDHAR RAO
BILAG INDUSTRIES PVT LTD vs ASST. COMMISSIONER OF INCOME TAX
Smt. Sadhna Kapoor vs Assistant Commissioner Of Income Tax
HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI