Recent Judgments
Latest ITAT tax tribunal orders across all benches.(353,911 total)
CIT vs JRM STEEL PVT LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs JRM STEEL PVT LTD
CIT vs MEHTA CHARITABLE PRAJNALAYA TRUST
CIT vs MEHTA CHARITABLE PRAJNALAYA TRUST
COMMISSIONER OF INCOME TAX vs MEHTA CHARITABLE PRAJNALAY TRUST
COMMISSIONER OF INCOME TAX vs MEHTA CHARITABLE PRAJNALAY TRUST
COMMISSIONER OF INCOME TAX vs ENCHANTE JEWELLERY LTD
CIT vs JRM STEEL PVT LTD
The Commissioner Of Income Tax, Jabalpur, vs M/S Digambar Kumar Jain (Huf) Prop. M/S Harish Umbrela, 704, Kamaniya Gate
HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI
Commissioner of Income Tax, Tirupati. vs Agricultural Market Committee, Proddatur
GODA RAGHURAM,M.S.RAMACHANDRA RAO
DIRECTOR OF INCOME TAX vs CARGIL TSF PTE LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME4 TAX ; INTERNATIONAL TAXATION -I NEW DELHI vs CARGIL TSF PTE LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs BECTON DICKINSON INDIA PVT LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs CARGIL TSF PTE LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs BECTON DICKINSON INDIA PVT LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs BECTON DICKINSON INDIA PVT LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs BECTON DICKINSON INDIA PVT LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs BECTON DICKINSON INDIA PVT LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME4 TAX ; INTERNATIONAL TAXATION -I NEW DELHI vs CARGIL TSF PTE LTD
DIRECTOR OF INCOME TAX vs CARGIL TSF PTE LTD
DIRECTOR OF INCOME TAX vs CARGIL TSF PTE LTD
CIT vs BECTON DICKINSON INDIA PVT LTD
CIT vs BECTON DICKINSON INDIA PVT LTD
CIT vs BECTON DICKINSON INDIA PVT LTD
CIT vs BECTON DICKINSON INDIA PVT LTD
CIT vs BECTON DICKINSON INDIA PVT LTD
DIRECTOR OF INCOME TAX vs INDIAN NATIONAL THEATRE TRUST
SHRI U A BHOJARAJ vs UNION OF INDIA
H.G.RAMESH
Commissioner of Income Tax, Rajahmundry vs M/s. Kakinada Coop. Town Bank LTd., Kakinada
GODA RAGHURAM,M.S.RAMACHANDRA RAO
Commissioner of Income Tax-II, vs M/s. Avon Organics Limited
GODA RAGHURAM,M.S.RAMACHANDRA RAO
