Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,032 total)
ARUN KUMAR SINHA
ITA/612/2011ITAT Delhi
CIT vs GOEL SONS GOLDEN ESTATE PVT LTD
ITA - 212 / 2012ITAT Delhi
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/227/2012ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/228/2012ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 228 / 2012ITAT Delhi
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 227 / 2012ITAT Delhi
CIT vs DYNAMIC CONSULTANTS PVT LTD
ITA/200/2012ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs DYNAMIC CONSULTANTS PVT LTD
ITA - 201 / 2012ITAT Delhi
COMMISSIONER OF INCOME TAX vs AUTO PINS INDIA LTD
ITA/500/2009ITAT Delhi
COMMISSIONER OF INCOME TAX-II JALANDHAR vs M/S UPKAR INTERNKATIONAL BASANT NAGAR PHAGWARA
ITA/330/2011ITAT Punjab & Haryana
The Commissioner of Income Tax-IV vs Mahaveer Infoway Limited,
ITTA/452/2011ITAT Telangana
M/S PERFECT FORGINGS THROUGH AMARJIT SINGH vs COMMISSIONER OF INCOME TAX-II, AAYAKAR BHAWAN
ITA/373/2011ITAT Punjab & Haryana
CIT FARIDABAD vs M/S G.E.MOTORS INDIA LTD.
ITA/449/2009ITAT Punjab & Haryana
SOUND CASTING PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2 AND ORS
WP/590/2012ITAT Bombay
THE COMMISSIONER OF INCOME TAX NEW DELHI vs JAI PARABOLIC SPRING LTD
ITA/1152/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs JAI PARABOLIC SPRING LTD
ITA/1151/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX-II vs JAI PARABOLIC SPRING LTD
ITA-1152/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX-II vs JAI PARABOLIC SPRING LTD
ITA-1151/2010ITAT Delhi
YAMUNA GASES AND CHEMICALS LTD. vs COMMISSIONER OF INCOME TAX AND ANR.
ITA/343/2006ITAT Punjab & Haryana
STEEL AUTHORITY OF INDIA LTD vs COMMISSIONER OF INCOME TAX
ITA/41/2010ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
AREVA T& D INDIA LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ITA/315/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
RAJ KUMAR GUPTA
ITA-224/2012ITAT Delhi
AREVA T & D INDIA LTD vs THE COMMISSIONER OF INCOME TAX-II
ITA-315/2010ITAT Delhi
STEEL AUTHORITY OF INDIA LTD vs COMISSIONER OF INCOME TAX
ITA-37/2010ITAT Delhi
RAJ KUMAR GUPTA
ITA - 226 / 2012ITAT Delhi
RAJ KUMAR GUPTA
ITA - 225 / 2012ITAT Delhi
STEEL AUTHORITY OF INDIA LTD vs COMISSIONER OF INCOME TAX
ITA/37/2010ITAT Delhi
RAJ KUMAR GUPTA
ITA/224/2012ITAT Delhi
CIT vs DLF COMMERCIAL DEVELOPERS LTD
ITA - 180 / 2012ITAT Delhi
RAJ KUMAR GUPTA
ITA - 224 / 2012ITAT Delhi
