Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,032 total)

THE COMMISSIONER OF INCOME TAX,PATIALA vs V.P.SINGH

ITA/194/2002ITAT Punjab & Haryana
16/4/2012

SHANTI LAL JAIN vs COMMISSIONER OF INCOME TAX KO

ITA/297/2009ITAT Rajasthan
16/4/2012

M/S JR SOLVENT P LTD. vs CIT PATIALA

ITR/105/1997ITAT Punjab & Haryana
16/4/2012

M/S Sri Chakra Cements Ltd., vs The Income Tax Officer,

ITTA/110/2012ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

13/4/2012

COMMISSIONER OF INCOME TAX vs EXXON MOBIL LUBRICANTS PVT LTD

ITA - 223 / 2012ITAT Delhi
13/4/2012

CIT vs HERMONOS ZUBADI INVESTMENT PVT LTD

ITA - 222 / 2012ITAT Delhi
13/4/2012

Commissioner of Income Tax, vs Agricultural Market Committee,

ITTA/500/2011ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

12/4/2012

BHARTI GUPTA RAMOLA

ITA/1234/2011ITAT Delhi
12/4/2012

M/S Prestige Foods Ltd. vs Commissioner Of Income Tax

ITR/1/2000ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

11/4/2012

COMMISSIONER OF INCOME TAX - I vs M/S MIRAA PROCESSORS PRIVATE LIMITED

TAXAP/474/2010ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE

TAXAP/382/2011ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE

TAXAP/381/2011ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE

TAXAP/379/2011ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE

TAXAP/378/2011ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE

TAXAP/377/2011ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE

TAXAP/376/2011ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

COMMISSIONER OF INCOME TAX-II vs NITIN S GARG

TAXAP/2431/2010ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

COMMISSIONER OF INCOME TAX-II vs NITIN S GARG

TAXAP/2430/2010ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

COMMISSIONER OF INCOME TAX-II vs NITIN S GARG

TAXAP/2429/2010ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

COMMISSIONER OF INCOME TAX-II vs NITIN S GARG

TAXAP/2428/2010ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE

TAXAP/1295/2011ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE

TAXAP/1264/2011ITAT Gujarat

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

11/4/2012

SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE

TAXAP/380/2011ITAT Gujarat
11/4/2012

C I T JAIPUR vs M/S ASIAN MARKETING

ITA/275/2010ITAT Rajasthan
11/4/2012

ARUN KUMAR SINHA

ITA/669/2011ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

11/4/2012

ARUN KUMAR SINHA

ITA/668/2011ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

11/4/2012

CIT DELHI I vs M/S ANSAL HOUSING FIN. LEASING LTD.

ITA - 18 / 1999ITAT Delhi
11/4/2012

ARUN KUMAR SINHA

ITA - 669 / 2011ITAT Delhi
11/4/2012

ARUN KUMAR SINHA

ITA - 668 / 2011ITAT Delhi
11/4/2012

COMMISSIONER OF INCOME TAX vs GOODEARTH FOUNDATION

ITA/1100/2010ITAT Delhi
11/4/2012