Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,026 total)

CIT vs CAREER LAUNCHER (INDIA) LTD

ITA/926/2011ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

19/4/2012

COMMISSIONER OF INCOME TAX vs ANSAL PROPERTIES & INFRASTRUCTURE LTD

ITA/602/2011ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

19/4/2012

COMMISSIONER OF INCOME TAX vs ANSAL PROPERTIES & INFRASTRUCTURE LTD

ITA - 602 / 2011ITAT Delhi
19/4/2012

CIT vs CAREER LAUNCHER INDIA LTD

ITA - 911 / 2011ITAT Delhi
19/4/2012

CIT vs CAREER LAUNCHER (INDIA) LTD

ITA - 926 / 2011ITAT Delhi
19/4/2012

CIT vs ANSAL PROPERTIES & INFRASTRUCTURE LTD

ITA - 601 / 2011ITAT Delhi
19/4/2012

ITA Nos. 601/2011 & 602/2011 vs ANSAL PROPERTIES & INFRASTRUCTURE LTD.

ITA/601/2011ITAT Delhi
19/4/2012

COMMISSIONER OF INCOME TAX vs CAREER LAUNCHER INDIA LTD

ITA/939/2010ITAT Delhi
19/4/2012

COMMISSIONER OF INCOME TAX vs M/S HIGH POLYMER LABS LTD

ITA/133/2006ITAT Delhi
19/4/2012

SMT SUSHILA MEENA vs C I T JAIPUR

ITA/260/2010ITAT Rajasthan

NARENDRA KUMAR JAIN,BHAGWATI MAHESH

18/4/2012

SMT SUSHILA MEENA vs C I T JAIPUR

ITA/288/2010ITAT Rajasthan
18/4/2012

CIT vs CENTRAL WAREHOUSING CORPORATION

ITA/999/2011ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

18/4/2012

CIT vs CENTRAL WAREHOUSING CORPORTION

ITA - 1091 / 2011ITAT Delhi
18/4/2012

THE COMMISSIONER OF INCOME TAX-II vs JINDAL DYECHEM INDUSTRIES PVT LTD

ITA - 283 / 2011ITAT Delhi
18/4/2012

CIT vs PRINTER HOUSE PVT LTD

ITA - 1282 / 2011ITAT Delhi
18/4/2012

CIT vs CENTRAL WAREHOUSING CORPORATION

ITA - 999 / 2011ITAT Delhi
18/4/2012

THE COMMISSIONER OF INCOME TAX-II vs JINDAL DYECHEM INDUSTRIES PVT LTD

ITA/343/2011ITAT Delhi
18/4/2012

THE COMMISSIONER OF INCOME TAX-II vs JINDAL DYECHEM INDUSTRIES PVT LTD

ITA/283/2011ITAT Delhi
18/4/2012

COMMISSIONER OF INCOME TAX vs M/S PUNJAB BREWERIES LTD.

ITA/217/2002ITAT Punjab & Haryana

MR. JUSTICE M.M. KUMAR,MR. JUSTICE ALOK SINGH

17/4/2012

COMMR. OF INCOME TAX FARIDBAD vs M/S PHOOL SINGH YADAV & CO.

ITA/278/2005ITAT Punjab & Haryana
17/4/2012

COMMISSIONER OF INCOME TAX vs THE INSTALMENT SUPPLY LTD

ITA/442/2007ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

17/4/2012

COMMISSIONER OF INCOME TAX

ITA/16/2004ITAT Delhi
17/4/2012

CIT vs HARINDER KAUR BHUTALIA

ITA - 244 / 2012ITAT Delhi
17/4/2012

CIT vs AR MAGNETICS PVT LTD

ITA - 241 / 2012ITAT Delhi
16/4/2012

THE COMMISSIONER OF INCOME TAX,PATIALA vs V.P.SINGH

ITA/194/2002ITAT Punjab & Haryana
16/4/2012

SHANTI LAL JAIN vs COMMISSIONER OF INCOME TAX KO

ITA/297/2009ITAT Rajasthan
16/4/2012

M/S JR SOLVENT P LTD. vs CIT PATIALA

ITR/105/1997ITAT Punjab & Haryana
16/4/2012

M/S Sri Chakra Cements Ltd., vs The Income Tax Officer,

ITTA/110/2012ITAT Telangana

V.ESWARAIAH,K.G.SHANKAR

13/4/2012

COMMISSIONER OF INCOME TAX vs EXXON MOBIL LUBRICANTS PVT LTD

ITA - 223 / 2012ITAT Delhi
13/4/2012

CIT vs HERMONOS ZUBADI INVESTMENT PVT LTD

ITA - 222 / 2012ITAT Delhi
13/4/2012