THE COMMISSIONER OF INCOME TAX NEW DELHI vs. JAI PARABOLIC SPRING LTD
ITA/1152/2010HC DelhiDLHC01000522201030 March 2012Bench: CASES PERTAINING TO SPL.DIVISION BENCHES1 pages
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* IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 21st September, 2011 %
Date of decision : 30th March, 2012
+ ITA No.1152/2010
THE COMMISSIONER OF INCOME TAX-II …..Appellant Through: Mr. Sanjeev Sabharwal, Sr. Standing Counsel.
-versus- JAI PARABOLIC SPRING LTD.
…..Respondent Through: Mr. Sandeep Sapra, Advocate.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
SIDDHARTH MRIDUL, J.
1.
Appeal dismissed. For order see ITA 315/2010.
SIDDHARTH MRIDUL, J.
ACTING CHIEF JUSTICE MARCH 30, 2012 mk
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