THE COMMISSIONER OF INCOME TAX-II vs. JAI PARABOLIC SPRING LTD

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ITA-1152/2010HC Delhi2012:DHC:223230 March 20121 pages

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* IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 21st September, 2011 %

Date of decision : 30th March, 2012

+ ITA No.1152/2010

THE COMMISSIONER OF INCOME TAX-II …..Appellant Through: Mr. Sanjeev Sabharwal, Sr. Standing Counsel.

-versus- JAI PARABOLIC SPRING LTD.

…..Respondent Through: Mr. Sandeep Sapra, Advocate.

CORAM:

HON'BLE THE ACTING CHIEF JUSTICE

HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

SIDDHARTH MRIDUL, J.

1.

Appeal dismissed. For order see ITA 315/2010.

SIDDHARTH MRIDUL, J.

ACTING CHIEF JUSTICE MARCH 30, 2012 mk

2012:DHC:2232-DB

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