Commissioner of Income Tax, Rajahmundry vs. M/s. Kakinada Coop. Town Bank LTd., Kakinada

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. Associated Industrial Development Co. (P.) Ltd.

  82 ITR 586 · 1971 · SC
  98 citing
• CIT v. Motors & General Stores

  66 ITR 692 · 1967 · SC
  66 citing
• P.M. Mohammed Meerakhan v. CIT

  73 ITR 735 · 1969 · SC
  58 citing
• Raja Bahadur Kamakhya Narain Singh v. CIT

  77 ITR 253 · 1970 · SC · Read judgment
  49 citing
• Indl. Development Co. (P) Ltd., 82 ITR 588 (SC). (ii). CIT v. H. Holck Larsen

  288 ITR 641 · 2007
  41 citing
• P.M. Mohammed Meerakhan v. CIT-Kerala

  2 SCC 25 · 1969
  6 citing
• Raja Bahadur Kamakhya Narain Singh v. CIT-Bihar

  3 SCC 791 · 1969
  4 citing