Commissioner of Income Tax., Rajahmundry vs. Agricultural Market Committee., Kovvur

PDF · subscribers
ITTA/404/2012HC TelanganaHBHC01037372201206 November 2012Bench: GODA RAGHURAM,M.S.RAMACHANDRA RAO3 pages

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →