Recent Judgments
Latest ITAT tax tribunal orders across all benches.(353,911 total)
Siddharath Kapoor vs Assistant Commissioner Of Income Tax
WP/19519/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI
M/S Siddharth Kapoor Infrastructured Pvt. Ltd vs Assistant Commissioner Of Income Tax
WP/19510/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI
Mohammad Anees Khan vs Assistant Commissioner Of Income Tax
WP/19509/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI
Smt. Janak Kapoor vs Assistant Commissioner Of Income Tax (Tds)
WP/19508/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI
Dr. Rajesh Rajora vs The Deputy Commissioner In Income Tax 1[1]
WP/17562/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI
UMAKANT LEASING & FINANCE (P) LTD vs DEPUTY COMMISSIONER OF INCOME TAX
TAXAP/1550/2011ITAT Gujarat
KARNATAKA STATE CREDIT CO-OPERATIVE SOCIETIES vs UNION OF INDIA
WP/22781/2012ITAT Karnataka
H.G.RAMESH
SREE CAUVERY SOUHARDA CREDIT vs UNION OF INDIA
WP/28069/2012ITAT Karnataka
H.G.RAMESH
COMMISSIONER OF INCOME TAX DEL vs M/S USHA INTERNATIONAL LTD.
ITA/1696/2006ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX-III vs RAJAT LAL
ITA/630/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs KHOOBSURAT RESORTS PVT LTD
ITA/776/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME TAX vs M/S WIPRO GE MEDICAL SYSTEMS PVT LTD
ITA/926/2007ITAT Karnataka
B.V.PINTO,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs M/S SUMANGALA CREDIT CO-OP. SOCIETY LTD.,
ITA/917/2007ITAT Karnataka
B.V.PINTO,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME-TAX vs M/S KIRLOSKAR INVESTMENTS & FINANCE LTD
ITA/463/2007ITAT Karnataka
B.V.PINTO,K.SREEDHAR RAO
COMMISSIONER OF INCOME TAX DEL vs M/S USHA INTERNATIONAL LTD.
ITA - 1696 / 2006ITAT Delhi
GAIL INDIA LTD
ITA - 957 / 2011ITAT Delhi
GAIL INDIA LTD
ITA - 956 / 2011ITAT Delhi
CIT vs KHOOBSURAT RESORTS PVT LTD
ITA - 776 / 2011ITAT Delhi
M/S. GAIL INDIA LIMITED vs THE JOINT COMMISSIONER OF INCOME TAX
ITA/957/2011ITAT Delhi
SHARP BUSINESS SYSTEM vs THE COMMISSIONER OF INCOME TAX-III
ITA/492/2012ITAT Delhi
M/S. GAIL INDIA LIMITED vs THE JOINT COMMISSIONER OF INCOME TAX
ITA/956/2011ITAT Delhi
COMMISSIONER OF INCOME TAX,RAIPUR vs MAHENDRA KARMA,JAGDALPUR
ITA/6/2004ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX,RAIPUR vs POORANCHAND SONI,GEEDAM
ITA/75/2003ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX, RAIPUR vs MAHENDRA KARMA, JAGDALPUR
ITA/5/2004ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX, RAIPUR vs MAHENDRA KARMA, JAGDALPUR
ITA/8/2004ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX, RAIPUR vs MAHENDRA KARMA, JAGDALPUR
ITA/7/2004ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX, RAIPUR vs POORANCHAND SONI,GEEDAM
ITA/74/2003ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX vs ROSHAN SINGH
ITA/203/2005ITAT Punjab & Haryana
CIT, CHANDIGARH vs M/S COMPETENT CONST., CHANDIGARH
ITA/646/2010ITAT Punjab & Haryana
CIT vs PUNJAB STAINLESS STEEL INDUSTRIES
ITA/554/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
