Som Bhupal vs. The Deputy Commissioner of Income Tax
ITTA/444/2005HC TelanganaHBHC01000282200509 November 2012Bench: GODA RAGHURAM,M.S.RAMACHANDRA RAO3 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. DCM Sriram Consolidated Ltd.13 citing322 ITR 486 · 2010 · HC
- CIT v. DCM Sriram Consolidated Ltd.5 citing368 ITR 720 · 2014 · SC
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