Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
COMM. OF INCOME TAX RAJAHMUNDRY vs M/S A.VENKATESWARLU AND OTHERS
ITTA/36/2003ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
COMMSSSR.OF INCOME TRX.RAJAHMUNDRY. vs M/S.RAMA KRISHNA AND 2 OTHERS
ITTA/88/2003ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
Commissioner of Income Tax vs M/s.G.R.K.Prasad AND others
ITTA/126/2004ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
Commissioner of Income Tax, vs M/s Y.Ramakrishna and others
ITTA/172/2003ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
COMMISSIONER OF INCOME TAX vs M/S K.VENKATESWARA RAO
ITTA/188/2003ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
COMMISSIONER OF INCOME TAX, vs M/S G.R.K.PRASAD AND OTHERS
ITTA/333/2003ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
COMMISSIONER OF INCOME TAX vs M/S M.NARAYANA CHOWDARY
ITTA/185/2003ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
Commissioner of Income Tax-II, vs M/S The A.P.Mahesh Coop. Urban Bank Ltd,
ITTA/718/2006ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
Commissioner of Income Tax II, vs M/s. Agroha Co-Op Urban Bank Limited
ITTA/410/2010ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
The Commissioner of Income Tax-II, Hyderabad. vs M/S The AP Mahesh Coop Urban Bank Limited,
ITTA/50/2008ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
Commissioner of Income Tax-II vs The Sind Coop. Urban Bank Ltd.,
ITTA/24/2011ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
Commissioner of Income Tax -II vs The Agrasen Coop. Urban Bank Ltd.,
ITTA/711/2006ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
The Commissioner of Income Tax-II vs The Andhra Bank Employees Co.Operative Bank Limited
ITTA/243/2007ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
THE COMMISSIONER OF INCOME TAX II, HYDERABAD vs The A.P.State Cooperative Bank Limited
ITTA/241/2007ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
COMMISSIONER OF INCOME TAX-II, HYDERABAD vs M/s. The A.P.Vardhaman(Mahila)Cooperative Urban
ITTA/715/2006ITAT Telangana
V.V.S.RAO,RAMESH RANGANATHAN
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERAGIN OF INDIA LTD. vs COMMISSIONER OF INCOME TAX DELHI XI & ANR.
ITA/1096/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD. vs COMMISSIONER OF INCOME TAX DELHI & ANR.
ITA - 1146 / 2008ITAT Delhi
CIT vs SADHU FORGING LTD
ITA - 351 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA
ITA - 1122 / 2009ITAT Delhi
MITSUBISHI CORPORATION vs THE COMMISSIONER OF INCOME TAX & ANR
ITA - 487 / 2008ITAT Delhi
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD. vs COMMISSIONER OF INCOME TAX DELHI XI & ANR.
ITA - 1138 / 2008ITAT Delhi
ORIENTAL INSURANCE CO` vs COMMISSIONER OF INCOME TAX
ITA - 800 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs CONTINENTAL ENGINES LTD
ITA - 1324 / 2010ITAT Delhi
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERAGIN OF INDIA LTD. vs COMMISSIONER OF INCOME TAX DELHI XI & ANR.
ITA - 1096 / 2008ITAT Delhi
ASTRA HOUSING & INVESTMENT P.LTD. vs COMMISSIONER OF INCOME TAX DELHI NEW DELHI
ITA - 622 / 2008ITAT Delhi
CIT vs SADHU FORGING LTD
ITA - 167 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHRI MUKESH LUTHRA
ITA - 1115 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX,KOTTAYAM vs M/S.NIRMALA FINANCE, KANJIRAPPALLY.
ITA/177/2001ITAT Kerala
M/SMILLCONTROLLS LTD. vs COMMISSIONER OF INCOMETAX, KOCHI
ITA/94/2002ITAT Kerala
SHAGUN BUILDWELL LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 798 / 2011ITAT Delhi