Commissioner of Income Tax-II vs. The Sind Coop. Urban Bank Ltd.,
ITTA/24/2011HC TelanganaHBHC01073091201107 June 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN28 pages
Cases cited in this judgment(1)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Kunjanam Antony v. State of Kerala10 citing3 SCC 221 · 2001
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