Commissioner of Income Tax II, vs. M/s. Agroha Co-Op Urban Bank Limited
ITTA/410/2010HC TelanganaHBHC01062960201007 June 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN19 pages
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- N. K. Proteins Ltd. v. DCIT17 citing83 TTJ 904 · 2004 · ITAT
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