COMMISSIONER OF INCOME TAX vs. M/S K.VENKATESWARA RAO
ITTA/188/2003HC TelanganaHBHC01056774200321 June 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN14 pages
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Tuticorin Alkali Chemicals & Fertilizers Ltd. v. CIT621 citing227 ITR 172 · 1997 · SC
- Liberty India v. CIT571 citing317 ITR 218 · 2009 · SC · Read judgment
- CIT v. Bokaro Steel Ltd.370 citing236 ITR 315 · 1999 · SC
- Nirma Industries Ltd. v. DCIT136 citing283 ITR 402 · 2006 · HC
- CIT v. Karnal Co-operative Sugar Mills Ltd.125 citing243 ITR 2 · 2000 · SC
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