COMMSSSR.OF INCOME TRX.RAJAHMUNDRY. vs. M/S.RAMA KRISHNA AND 2 OTHERS
ITTA/88/2003HC TelanganaHBHC01057130200321 June 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN3 pages
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- Mercantile Bank Ltd. v. CIT13 citing283 ITR 84 · 2006 · SC
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