Recent Judgments

COMMISSIONER OF INCOME TAX, KARNAL vs M/S GUPTA TEXTILES, PANIPAT

CIT vs AJIT BHARDWAJ

MOHD.YUNUS vs D.C.I.T.CIRCLE-2,BIKANER

ABHAY MANOHAR SAPRE,CM TOTLA

THE COMMISSIONER OF INCOME TAX vs SHRI I.BASHEER

M/S.SURESH RICE MILL vs THE INCOME TAX OFFICER

CIT vs UDAY VEER SINGH

COMMISSIONER OF INCOME TAX, CH vs THE CHIEF ELECTORAL OFFICER, H

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

THE COMMISSIONER OF IT vs BHIM SINGH

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

THE COMMISSIONER OF IT vs BHARAT LAL DAGAR

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

SARASWATI TRACTORS CORP vs COMMISSIONER OF INCOME TAX

UNION BANK OF INDIA vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX, ROHTAK vs M/S JAIN AND JAINA FOAM (P) LTD.

DYAL SINGH AND SONS vs COMMISSIONER OF INCOME TAX

HARYANA STATE INDL. DEV. CORP LTD vs COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX vs M/S JINDAL AND CO.

COMMISSIONER OF INCOME TAX-I, LUDHIANA vs M/S MANAV TOOLS (INDIA) PVT. LTD.

THE COMMISSIONER INCOME TAX vs THE CHIEF ELECTORAL OFFICER HRY

C I T JAIPUR vs M/S CHOICE FASHION

M/S KRISHNA ICE FACTORY AND COLD STORAGE vs INCOME TAX OFFICER

COMMISSIONER OF INCOME TAX-III LUDHIANA vs LUDHIANA AGGARWAL COOP HOUSE BUILDING SOCIETY LTD

CIT-III, LUDHIANA vs M/S VED PARKASH LIKHI & SONS HUF

CIT, AAYAKAR BHAWAN, KARNAL vs M/S FLORA EXPORTS SEC-29,HUDA, PANIPAT

M/S. XEROX INDIA LTD. vs COMMNR. OF CUSTOMS, MUMBAI

C I T vs MANISH AJMERA

MOHAMMAD RAFIQ,ARUN MISHRA

C I T vs MANISH AJMERA

CIT-I, LDH vs M/S JACOB EXPORT HOUSE

COMMISSIONER OF INCOME TAX DELHI -IV vs GOVIND NAGAR SUGAR LTD

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SURESH KUMAR KAIT

ANSAL PROPERTIES & INDUSTRIES LTD. vs COMMISSIONER OF INCOME TAX

M/S DE vs ONS PVT LTDVS.COMMISSIONER OF INCOME TAX &

(M/S. ANSAL PROPERTIES & INFRASTRUCTURE LTD.) vs COMMISSIONER OF INCOME TAX (CENTRAL-I)