Recent Judgments

COMM. OF INCOME TAX vs M/S MITTAL OVERSEAS, PANIPAT

CIT KARNAL vs M/S LIBERTY SHOES LTD.

COMMISSIONER OF INCOME-TAX AAYKAR BHAWAN, KARNAL vs KARNAL COOPERATIVE SUGAR MILLS LTD.

CIT KARNAL vs SHAHABAD COOP.SUGAR MILLS LTD. SHAHBAD

THE COMMR. OF INCOME TAX vs M/S NATIONAL HYDRO ELECTRIC POWER CORP.

C I T vs SHAHABAD COOP. SUGAR MILLS LTD.

C I T vs SHAHABAD COOP SUGAR MILLS LTD.

COMMISSIONER OF INCOME TAX-I, LDH. vs M/S R.N. GUPTA & CO. LTD.

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

COMMISSIONER OF INCOME TAX CHENNAI vs TULSYAN NEC LTD

COMMNR. CENTRAL EXCISE, DELHI vs M/S. ACE AUTO COMP. LTD

COMMISSIONER OF INCOME TAX DELHI I vs ASAHI INDIA GLASS LTD.

CIT CHD II vs M/S PUNJAN STATE CO-OP MILK PROD FEDERATION LTD

COMMISSIONER OF INCOME TAX, JDH-I, JDH vs DEEPAK MITTAL

NEELKANTH TRAVELS PVT LTD

THE COMMISSIONER OF INCOME TAX II vs MANOR HOTELS P. LTD.

PARLE BISLERI PVT. LTD. vs COMMR.OF CUSTOMS & CENTRAL EX.,AHMEDABAD

CIT vs RAJDHANI NURSERIES LTD

THE COMMISSIONER OF INCOME-TAX, TVM. vs M/S.POYILAKADA TRUST

CIT, KARNAL vs SIYA RAM GARG

CIT, HISAR vs JIND COOP SUGAR MILLS LTD.

COMMISSIONER OF INCOME TAX , KARNAL vs M/S FLORA EXPORTS, PANIPAT

COMMISSIONER OF INCOME TAX vs SIR CHHOTU RAM MEMORIAL SOCIETY

COMMISSIONER OF INCOME TAX-I vs PREM LAL PROP.

COMMISSIONER OF INCOME TAX, HISAR vs MAHARAJA AGGARSAIN MEDICAL EDUCATION & SCIENTIFIC RESEARCH SOCIETY

CIT vs CHILD EDUCATION SOCIETY

KESHAV CHANDER AND SONS vs INCOME TAX OFFICER WARD NO. 2, AMBALA

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

THE COMMISSIONER OF INCOME TAX, CALICUT vs SHRI.O.ABDUL RAZAK,CHEMMAD, MALAPPURAM

CIT, KARNAL vs M/S CONCEPT CREATIONS, PANIPAT

PAWAN ARYA vs CIT FARIDABAD AND ANR.

CIT, KARNAL vs M/S CONCEPT CREATIONS, PANIPAT