Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,627 total)
KUNDAN LAL vs COMMISSIONER OF INCOME TAX
ITC/65/1998ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, LDH. vs STEEL STRIPS LTD. CHANDIGARH
ITR/5/2005ITAT Punjab & Haryana
CIT, HISAR vs MARKET COMMITEE BARWALA
ITA/754/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX PANCHKULA vs MARKET COMMITTE YAMUNA NAGAR
ITA/753/2010ITAT Punjab & Haryana
JT.C.I.T.,MUMBAI vs M/S.ROLTA INDIA LTD
C.A. No.-000135-000135 - 2011ITAT SC
S.H. KAPADIA K.S. PANICKER RADHAKRISHNAN SWATANTER KUMAR
CIT vs ESCORTS LTD
ITA - 2105 / 2010ITAT Delhi
CIT vs HONDA SIEL POWER PRODUCTS LTD
ITA - 2101 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs M/S.MANGALAM PUBLICATIONS
ITA/27/2010ITAT Kerala
CIT, HISAR vs JIND COOP. SUGAR MILLS LTD. JIND
ITA/969/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME-TAX JALANDHAR-I, JALANDHA vs M/S OMSONS INTERNAITONAL MODEL HOUSE ROAD ETC
ITA/746/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME-TAX JALANDHAR-I, JALANDHAR vs M/S OMSONS INTERNATIONAL MODEL HOUSE ROAD ETC.
ITA/747/2010ITAT Punjab & Haryana
CIT, HISAR vs MAHARAJA AGGARSAIN MEDICAL EDUCATION
ITA/750/2010ITAT Punjab & Haryana
CIT, HISAR vs JIND COOP SUGAR MILLS LTD.
ITA/204/2010ITAT Punjab & Haryana
COMMISSIONER INCOME TAX, RAIPUR vs KISHORE KUMAR BAID, RAJNANDGAON
ITA/52/2004ITAT Chhattisgarh
M/S.THE FEDERAL BANK LTD. vs THE ASSISTANT COMMISSIONER OF INCOMETAX
ITA/540/2009ITAT Kerala
M/S AMRIT TRADING CO vs COMMISSIONER OF IT & ANR
ITA/338/2005ITAT Punjab & Haryana
INDO RAMA SYNTHETICS (I) LTD. vs C.L.T., NEW DELHI
CIVIL APPEAL No. 33/2011ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PATIALA vs M/S CHITTOSHO MOTORS, PATIALA
ITA/741/2010ITAT Punjab & Haryana
C I T vs MUNIM
ITA/50/2008ITAT Punjab & Haryana
CIT HISAR vs B.B. SINGHAL
ITA/725/2010ITAT Punjab & Haryana
M/S. IVL INDIA PVT. LTD. vs THE COMMISSIONER OF INCOME TAX, TVPM
ITA/10/2010ITAT Kerala
M/S FRIENDS CLEARING AGENCY P.LTD
ITA - 3 / 1999ITAT Delhi
COMMISSIONER OF INCOME TAX vs SK MALHOTRA
ITA - 2079 / 2010ITAT Delhi
M/S SHEETAL KHURANA FOODS P LTD. vs INCOME TAX APPELLATE TRIBUNAL AND ORS.
ITA/679/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs BHARTI TELEVENTURE LTD
ITA - 1340 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARTI TELEVENTURE LTD
ITA - 1339 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs BHARAT HOTELS LTD
ITA - 2084 / 2010ITAT Delhi
M/S LACHMAN DASS BHATIA HINGWALA (P.) LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
W.P.(C)-6460/2010ITAT Delhi
M/S ROSHAN LAL TILAK RAJ AND CO. vs CIT-II RANGE IV JALANDHAR
ITA/722/2010ITAT Punjab & Haryana
THE COMMR.OF INCOME TAX BHD.` vs MANGAT RAI
ITA/664/2008ITAT Punjab & Haryana