Recent Judgments

CIT vs PENGUIN BOOK INDIA PVT LTD

DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-1) vs ASIA SATELLITE TELECOMMUNICATIONS COMPANY LTD

DCIT vs ASIA SATELLITE TELECOMMUNICATIONS CO LTD

DCIT vs ASIA SATELLITE TELECOMMUNICATIONS CO LTD

COMMISSIONER OF INCOME TAX , KARNAL vs MANOHAR LAL THAKRAL

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

COMMISSIONER OF INCOME TAX, KARNAL vs M/S LIBERTY SHOES LTD.

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

C.I.T.BIKANER vs M/S CHALANA HOSPITAL and RESEARCH CENTRE

DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION-1) vs ASIA SATELLITE TELECOMMUNICATIONS CO LTD

CIT vs TEXT HUNDRED INDIA PVT LTD

CIT vs TEXT HUNDRED INDIA PVT LTD

DCIT vs ASIA SATELLITE TELECOMMUNICATIONS CO LTD

DCIT vs ASIA SATELLITE TELECOMMUNICATION CO LTD

CENTRAL WAREHOUSING CORPORATION vs ACIT

CIT vs TEXT HUNDRED INDIA PVT LTD

CENTRAL WAREHOUSING CORPORAITON vs ACIT

MADLEY PHARMACEUTICALS LTD. vs COMMNR OF CENTRAL EXCISE&CUSTOMS, DAMAN

COMMISSIONER OF INCOME TAX - IV vs BEVERAGES PVT. LTD

COMMISSIONER OF INCOME TAX - IV vs BEVERAGES PVT. LTD

COMMISSIONER OF INCOME TAX - IV vs BEVERAGES PVT. LTD

REKHA RANI vs COMMISSIONER OF INCOME TAX, LUDHIANA

COMMISSIONER OF INCOME TAX vs M/S LIBERTY ENTERPRISES

COMMISSIONER OF INCOME TAX , KARNAL vs M/S GUPTA INTERNATIONAL

COMMISSIONER OF INCOME TAX, KARNAL vs VIRENDER KUMAR JAIN

M/S. USHA RECTIFIER CORPN.(I) LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

P.C.PAULOSE,M/S SPARKWAY ENTERPRISES vs COMMR.OF CEN.EXC.& CUSTOMS

COMMISSIONER OF INCOME TAX vs SUSHIL GUPTA

VIDYA SAGAR PROP. M/S FINE BRICKS COMPANY vs COMMISSIONER OF INCOME TAX KARNAL

CIT vs SK SHARMA

COMMISSIONER OF INCOMET AX V vs RAJASTHAN BREWERIES LTD.

COMMISSIONER OF INCOME TAX vs RAJASTHAN BREWERIES LTD