Recent Judgments

COMMISSIONER OF INCOME TAX DELHI IV vs AGRA BEVERAGES CORPORATION P. LTD.

PEARSON EDUCATION PTE LTD vs DEPUTY DIRECTOR OF INCOME TAX

COMMISSIONER OF INCOME TAX DELHI VII vs CHADHA AUTOMOBILE

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

COMMISSIONER OF INCOME TAX DELHI VI vs WHIRPHOOL OF INDIA LTD.

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

DHARAMPAL SATYAPAL vs C.I.T.

COMMISSIONER OF INCOME TAX DELHI VI vs WHIRPHOOL OF INDIA LTD.

COMMISSIONER OF CUSTOMS (IMPORT) vs STONEMAN MARBLE INDUSTRIES & ORS

2 Judges

COMMNR. OF CUSTOMS (IMPORT) vs STONEMAN MARBLE INDUSTRIES

INDIAN SUMMER

CIT vs NAVYUG SEWING MACHINE CO LTD

THE COMMISSIONER OF INCOME TAX vs SRI.B.LAKSHMIKANTHAN

C.I.T., HISAR vs SARBATI DEVI

COMMISSIONER OF INCOME TAX-III vs (KELVINATOR OF INDIA LTD.)

M/S AMRIT TRD. CO JIND vs COMMISSIONER OF IT & ANR

GOPAL SINGAL vs ASSTT.COMMISSIONER OF INCOME TAX AMBALA

M/S MUTHOOT BANKERS vs ASSISTANT COMMR.OF INCOME TAX

Navayuga Engineering Company Limited vs The Jt Commissioneer of Income Tax

V.V.S.RAO,RAMESH RANGANATHAN

COMMR OF I.T. DELHI-2 vs KELVINATOR OF INDIA LTD

CIT vs TRISHLA

COMMISSIONER OF IT FARIDABAD vs SHANTIVIR VASHIST

CIT vs M/S HARYANA STATE CO OP SUPPLY & MKTG FED PKL

CIT vs HS MOHINDRA TRADERS

CIT vs GREEN WORLD CORPORATION

CIT vs GREEN WORLD CORPORATION

THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S.INDIA SEA FOODS, THOPPUMPADY, COCHIN

COMMISSIONER OF INCOME TAX-I vs SHAM LAL BANSAL

CIT KARNAL vs RAJESH GOEL PROP. M./S SAT PAL AND SONS

CIT vs NEMINATH INDUSTRIES PVT LTD

CIT vs POLYMER LAND INDIA PVT LTD

CIT vs POLYMER LAND INDIA PVT LTD