Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

THE COMMISSIONER OF INCOME TAX vs KARNATAKA POWER TRANSMISSION

ITA/306/2011ITAT Karnataka

RAVI MALIMATH,N.KUMAR

15/3/2012

THE COMMISSIONER OF INCOME TAX vs KARNATAKA POWER TRANSMISSION CORPORATION LTD

ITA/287/2011ITAT Karnataka

RAVI MALIMATH,N.KUMAR

15/3/2012

THE COMMISSIONER OF INCOME TAX vs KARNATAKA POWER TRANSMISSION

ITA/313/2011ITAT Karnataka

RAVI MALIMATH,N.KUMAR

15/3/2012

THE COMMISSIONER OF INCOME TAX vs KARNATAKA POWER TRANSMISSION

ITA/308/2011ITAT Karnataka

RAVI MALIMATH,N.KUMAR

15/3/2012

COMMISSIONER OF INCOME TAX DEL vs M/S BHARATPUR NUTRITIONAL PROD

ITA - 152 / 2005ITAT Delhi
15/3/2012

COMMISSIONER OF INCOME TAX DEL vs M/S BHARATPUR NUTRITIONAL PRODUCTS LIMITED

ITA/152/2005ITAT Delhi
15/3/2012

CIT vs LETUL INVESTMENT PVT LTD

ITA - 154 / 2012ITAT Delhi
14/3/2012

COMMISSIONER OF INCOME TAX vs KAMAL KISHORE PANKAJ AGGARWAL

ITA - 1171 / 2009ITAT Delhi
14/3/2012

COMMISSIONER OF INCOME TAX vs ANUJ MEHTA

ITA - 381 / 2010ITAT Delhi
14/3/2012

COMMISSIAONER OF INCOME TAX vs VK MEHTA

ITA - 483 / 2010ITAT Delhi
14/3/2012

COMMISSIONER OF INCOME TAX vs NEELAM JAIN

ITA - 594 / 2009ITAT Delhi
14/3/2012

COMMISSIONER OF INCOME TAX vs VK MEHTA

ITA - 971 / 2010ITAT Delhi
14/3/2012

COMMISSIONER OF INCOME TAX vs KIMTI LAL JAIN

ITA - 1084 / 2009ITAT Delhi
14/3/2012

THE COMMISSIONER OF INCOME TAX vs SANJEEV GOEL

ITA - 191 / 2009ITAT Delhi
14/3/2012

THE COMMISSIONER OF INCOME TAX vs SHRI BRIJ KISHORE

ITA - 155 / 2009ITAT Delhi
14/3/2012

COMMISSIONER OF INCOMET TAX vs SANJEEV & SONS HUF

ITA - 990 / 2009ITAT Delhi
14/3/2012

KARAN RAGHAV EXPORTS PVT LTD. vs COMMISSIONER OF INCOME TAX

ITA/1152/2011ITAT Delhi
14/3/2012

CIT vs DUA AUTO COMPONENTS PVT LTD

ITA - 337 / 2011ITAT Delhi
14/3/2012

Commissioner of Incometax-1, Hyderabad vs M/s. Divis Laboratories Ltd.,

ITTA/3/2012ITAT Telangana
13/3/2012

The Commissioner of Income Tax, vs M/s. K.C.P.Limited

ITTA/433/2011ITAT Telangana
13/3/2012

KERALA FINANCIAL CORPORATION,TRIVANDRUM vs THE ASST.COMMISSIONER OF INCOME TAX

ITA/48/2010ITAT Kerala
12/3/2012

GUJARAT ALKALIES & CHEMICALS LTD. vs COMMISSIONER OF INCOME TAX

ITR/141/1991ITAT Gujarat
12/3/2012

SMT SUMAN KAMAT D/O VITHAL KAMAT vs THE EXECUTIVE ENGINEER ELECL

WP/31615/2008ITAT Karnataka

N.K.PATIL

12/3/2012

CIT vs HERO AUTO LTD

ITA/146/2012ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

12/3/2012

NATCO EXPORTS PVT LTD

ITA/150/2012ITAT Delhi
12/3/2012

CIT vs HERO HONDA MOTORS LTD

ITA - 147 / 2012ITAT Delhi
12/3/2012

NATCO EXPORTS PVT LTD

ITA - 150 / 2012ITAT Delhi
12/3/2012

CIT vs HERO AUTO LTD

ITA - 146 / 2012ITAT Delhi
12/3/2012

Commissioner of Income Tax-II, vs Dr.V.Suryanarayana Reddy

ITTA/1/2012ITAT Telangana
9/3/2012

THE COMMISSIONER OF INCOME TAX vs ASIATIC EXPORT ENTERPRISES,KOLLAM

ITA/113/2010ITAT Kerala
8/3/2012