CIT vs. RAJDHANI NURSERIES LTD
ITA - 2001 / 2010HC Delhi14 December 20101 pages
For Petitioner: RASHMI CHOPRA
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IN THE HIGH COURT OF DELHI AT NEW DELHI . 14.012.2010 . . Present: Ms. Rashmi Chopra, Advocate for the appellant. Mr. Mohit Jolly, Advocate with Mr. Sumit Kumar Singh, Advocate for respondent. . + ITA 2001/2010 . On identical grounds in respect of earlier assessment years, the Tribunal had set aside the order of the Commissioner of Income-Tax and appeals preferred by the Revenue/appellant there against were dismissed by this Court on 14th October, 2009. Following that order, this appeal is also dismissed. . . . A.K. SIKRI, J. . SURESH KAIT, J. . . DECEMBER 14, 2010 skb . 1#
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