Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,252 total)

M/S G.R.CONTRACTORS vs I.T.O.WARD-1,SRIGANGANAGAR

ITA/87/2010ITAT Rajasthan

ABHAY MANOHAR SAPRE,DINESH MAHESHWARI

7/10/2010

THE COMMISSIONER OF INCOME TAX vs THE LORD KRISHNA BANK LTD.

ITA/234/2009ITAT Kerala
7/10/2010

SEWAK RAM vs INCOME TAX OFFICER WARD I (3), BATHINDA

ITA/690/2009ITAT Punjab & Haryana
7/10/2010

INCOME TAX vs SHRI BHAGIRATH AGGARWAL

ITA/1551/2010ITAT Delhi
7/10/2010

INCOME TAX vs SHRI BHAGIRATH AGGARWAL

ITA/1555/2010ITAT Delhi
7/10/2010

COMMISSIONER OF INCOME TAX vs BHAGIRATH AGGARWAL

ITA - 1555 / 2010ITAT Delhi
7/10/2010

COMMISSIONER OF INCOME TAX vs BHAGIRATH AGGARWAL

ITA - 1551 / 2010ITAT Delhi
7/10/2010

THE COMMISSIONER OF INCOME TAX FARIDABAD vs M/S ASAHI ALPHA LTD.FARIDABAD

ITA/251/2004ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

6/10/2010

COMMISSIONER OF INCOME TAX-I, LDH. vs M/S ARIHANT THREADS LTD.

ITA/176/2004ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

6/10/2010

COMMISSIONER OF INCOME TAX,KOTTAYAM vs M/S.ACCELERATED FREEZE DRYING CO.LTD.

ITA/640/2009ITAT Kerala

HONOURABLE MR.JUSTICE K.SURENDRA MOHAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

6/10/2010

M/S B.T.STEELS LTD. vs COMMR.OF INCOME TAX LDH.& ORS.

ITA/186/2004ITAT Punjab & Haryana
6/10/2010

SH TEJVEER SINGH WALIA vs COMMISSIONER OF INCOME TAX

ITA/91/2004ITAT Punjab & Haryana
6/10/2010

CIT, FARIDABAD vs LAXMAN SWAROOP GOEL

ITA/95/2010ITAT Punjab & Haryana
6/10/2010

CIT-I CHANDIGARH vs SARANPAL SINGH

ITA/294/2010ITAT Punjab & Haryana
6/10/2010

ASSISTANT COMMISSIONER OF INCOME TAX vs M/S VISHWAKARMA FABRICATORS

TAXC/48/2008ITAT Chhattisgarh
6/10/2010

COMMISSIONER OF INCOME TAX vs KUBER TOBACCO PRODUCTS PVT LTD

ITA/1159/2010ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

6/10/2010

COMMISSIONER OF INCOME TAX vs KUBER TOBACCO PRODUCTS PVT LTD

ITA - 1161 / 2010ITAT Delhi
6/10/2010

THE COMMISSIONER OFINCOME TAX vs INDO RAMA SYNTHETICS (I) LTD.

ITA - 346 / 2010ITAT Delhi
6/10/2010

COMMISSIONER OFINCOME TAX vs JINDAL STAINLESS LIMITED

ITA/1500/2010ITAT Delhi
6/10/2010

CIT-I LUDHIANA vs M/S SUPER TECH AGRO OILS PVT. LTD.

ITA/462/2010ITAT Punjab & Haryana
5/10/2010

ASSISTANT COMMISSIONER OF INCOME TAX vs UNIVEB SLEEPERS P LTD

TAXC/33/2008ITAT Chhattisgarh
5/10/2010

COMMISSIONER OF INCOME TAX vs INDUSTRIES (PVT. LTD.)

ITA/1542/2010ITAT Delhi
5/10/2010

CIT vs NATRAJ ALBUM INDUSTRIES (PVT.) LTD

ITA - 1542 / 2010ITAT Delhi
5/10/2010

THE COMMISSIONER OF INCOME TAX,CALICUT vs M/S.MUSLIM EDUCATIOANL SOCIETY,CALICUT

ITA/1711/2009ITAT Kerala
4/10/2010

M/S.INTERNATIONAL BUSINESS SERVICES GROU vs THE COMMISSIONER OF INCOME TAX

ITA/1805/2009ITAT Kerala
4/10/2010

CIT, JALANDHAR vs INDRA DEVI JINDAL C/O M/S BUDH RAM AND SONS,

ITA/41/2010ITAT Punjab & Haryana
4/10/2010

COMMISSIONER OF INCOME TAX , KARNAL vs M/S MITTAL OVERSEAS PANIPAT

ITA/269/2010ITAT Punjab & Haryana
4/10/2010

INCOME TAX vs M/S. DHINGRA METAL WORKS

ITA/1111/2010ITAT Delhi
4/10/2010

MISS ROOBY DHAWER vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/945/2008ITAT Delhi
4/10/2010

COMMISSIONER OF INCOME TAX vs NESTLE INDIA LTD

ITA - 1496 / 2010ITAT Delhi
1/10/2010