Recent Judgments
Latest ITAT tax tribunal orders across all benches.(346,713 total)
DY.COMMR.OF INCOME TAX vs STATE BANK OF INDIA
C.A. No.-007269-007271 - 2008ITAT SC
M/S. HOTEL ALAKANANDA vs COMMERCIAL TAX OFFICER
C.A. No.-002935-002935 - 2009ITAT SC
COMMISSIONER OF INCOME TAX vs ACCORDIS HEALTHCARE (P) LTD
ITA - 246 / 2009ITAT Delhi
M/s JAY BHARAT MARUTI LTD vs COMMISSIONER OF INCOME TAX
ITA/501/2007ITAT Delhi
THE COMMISSIONER OF INCOME TAX CENTRAL I vs MESCO PHARMACEUTICALS LTD.
ITA - 467 / 2009ITAT Delhi
COMMISSIONER OF CENTRAL EXCISE, MUMBAI vs M/S. HINDOOSTAN SPINNING & WVG.M.LTD&ANR
C.A. No.-005848-005848 - 2006ITAT SC
COMMISSIONER OF INCOME TAX DELHI VI vs THE PRINTERS HOUSE P.LTD.
ITA - 227 / 2009ITAT Delhi
C.I.T vs ASHOK KHETRAPAL
ITA - 1139 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI X vs SUNITA SAXENA
ITA - 862 / 2008ITAT Delhi
THE COMMISSIONER OF INCOMET TAX vs KHATRI HOTELS PVT LTD
ITA - 1323 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs KAMAL GUPTA
ITA - 203 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs PRASHANT KUMAR DASH
ITA - 1202 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI X vs ANAND SAXENA
ITA - 655 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs PADAM CHAND GUPTA
ITA - 207 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs PAWAN GUPTA
ITA - 200 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX vs PAWAN GUPTA
ITA/200/2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI IV vs DALMIA (BROS.) P.LTD.
ITA - 211 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX DEL vs SINGAPORE AIRLINES LTD.
ITA/306/2005ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX (TDS) vs BELAIR TRAVELS & CARGO (P) LTD.
ITA/336/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX TDS vs BRITISH AIRWAY PLC
ITA/256/2006ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs M/S THAI AIRWAYS INTERNATIONAL
ITA/119/2006ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs M/S THAI AIROWAYS INTERNATIONA
ITA/51/2006ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX TDS vs M/S AIR INDIA LTD.
ITA/1501/2006ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs M/S KLM ROYAL DUTCH AIRLINES
ITA/121/2006ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs KUWAIT AIRWAYS CORPORATION
ITA/108/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX XVII vs LUFTHANSA GERMAN AIRLINES
ITA/1269/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX DEL vs M/S UNITED AIRLINES
ITA/117/2006ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
C.I.T (TDS) vs BRITISH AIRWAYS PLC
ITA/969/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs AIR FRANCE
ITA/964/2008ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs M/S KUWAIT AIRWAYS CORPORATION
ITA/116/2006ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
