COMMISSIONER OF INCOME TAX vs. ACCORDIS HEALTHCARE (P) LTD
ITA - 246 / 2009HC Delhi21 April 20091 pages
For Petitioner: PREM LATA BANSAL
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IN THE HIGH COURT OF DELHI AT NEW DELHI . 21.04.2009 . Present: Ms P.L.Bansal, Mr M.P.Gupta and Ms Anshul Sharma, Advocates for the Appellant. . + ITA No.246/2009 . The proposed substantial questions of law stands covered against the Revenue in view of Commissioner of Income Tax vs. Woodward Governor India P. Ltd., (2007) 294 ITR 451 (Delhi). No substantial question of law arises for our consideration. Dismissed. . VIKRAMAJIT SEN, J. . . . . RAJIV SHAKDHER, J. . APRIL 21 2009 . . nt . . #3
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