Search ITAT High Courts Supreme Court Phrases AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

THE COMMISSIONER OF INCOMET TAX vs KHATRI HOTELS PVT LTD | BharatTax

Home/THE COMMISSIONER OF INCOMET TAX vs. KHATRI HOTELS PVT LTD

THE COMMISSIONER OF INCOMET TAX vs. KHATRI HOTELS PVT LTD

ITA - 1323 / 2008HC Delhi15 April 200931 pages

For Petitioner: SANJEEV SABHARWAL

No AI summary yet for this case.

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB

2009:DHC:9857-DB