Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
COMMISSIONER OF INCOME TAX-II vs NITIN S GARG
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX-II vs NITIN S GARG
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX-II vs NITIN S GARG
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
COMMISSIONER OF INCOME TAX-II vs NITIN S GARG
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
SINTEX INDUSTRIES LTD vs COMMISSIONER OF CENTRAL EXCISE
C I T JAIPUR vs M/S ASIAN MARKETING
ARUN KUMAR SINHA
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
ARUN KUMAR SINHA
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT DELHI I vs M/S ANSAL HOUSING FIN. LEASING LTD.
ARUN KUMAR SINHA
ARUN KUMAR SINHA
COMMISSIONER OF INCOME TAX vs GOODEARTH FOUNDATION
ARUN KUMAR SINHA
CIT vs GOEL SONS GOLDEN ESTATE PVT LTD
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX
CIT vs DYNAMIC CONSULTANTS PVT LTD
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs DYNAMIC CONSULTANTS PVT LTD
COMMISSIONER OF INCOME TAX vs AUTO PINS INDIA LTD
COMMISSIONER OF INCOME TAX-II JALANDHAR vs M/S UPKAR INTERNKATIONAL BASANT NAGAR PHAGWARA
The Commissioner of Income Tax-IV vs Mahaveer Infoway Limited,
M/S PERFECT FORGINGS THROUGH AMARJIT SINGH vs COMMISSIONER OF INCOME TAX-II, AAYAKAR BHAWAN
CIT FARIDABAD vs M/S G.E.MOTORS INDIA LTD.
THE COMMISSIONER OF INCOME TAX NEW DELHI vs JAI PARABOLIC SPRING LTD
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs JAI PARABOLIC SPRING LTD
CASES PERTAINING TO SPL.DIVISION BENCHES
