Recent Judgments

COMMISSIONER OF INCOME TAX-II, AMRITSAR vs VIDYA SAGAR SAINI, PROP. M/S VIDYA SAGAR SAINI ETC.

COMMISSIONER OF INCOME TAX, CHANDIGARH vs M/S BHARAT SANCHAR NIGAM LIMITED, O/O GMTD, REWARI

JEANS KNIT PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX

H.N.NAGAMOHAN DAS

M/S MEDI ASSIST INDIA TPA PRIVATE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX (TDS)

H.N.NAGAMOHAN DAS

CIT vs LIFESTYLE BUILDCON PVT LTD

M/S Premium Capital Market And Investment Ltd. vs Assistant Commissioner Of Income Tax-1(2)Indore

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

C I T UDAIPUR vs M/S BANSWARA SYNTEX LTD

SRI DEEPAK VARMA vs THE COMMISSIONER OF INCOME TAX

H.N.NAGAMOHAN DAS

COMMISSIONER OF INCOME TAX-XI vs DELHI HOUSING & FINANCE CORPORAITON

SRI. V. SELVARAJ vs M/S. FIZA DEVELOPERS & INTER TRADE PRIVATE LIMITED

N.ANANDA

M/S. THE MANGALORE CO-OP BUILDING SOCIETY LTD vs THE INCOME TAX OFFICER

H.N.NAGAMOHAN DAS

COMMISSIONER OF INCOME TAX:DELHI-VIII vs ASHOK MITTAL

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

COMMISSIONER OF INCOME TAX-I vs M/S ABHISHEK INDUSTRIES LTD. 85, INDL AREA 'A' LDH

R S PUNITH vs THE JOINT COMMISSIONER OF

H.N.NAGAMOHAN DAS

M/S MARIMALLAPPA CHARITIES vs THE COMMISSIONER OF INCOME TAX(APPEALS)

H.N.NAGAMOHAN DAS

M/S MARIMALLAPPA CHARITIES vs THE COMMISSIONER OF INCOME TAX(APPEALS)

H.N.NAGAMOHAN DAS

CIT vs RAM SINGH( DISMISSED ON 5.2.2013)

COMMISSIONER OF INCOME TAX ROHTAK vs KAMLESH

M/S PRIYADARSHINI RESTAURANT vs SRI RAMAKRISHNA HOTELS AND ENTERPRISES PVT LTD

MOHAN M. SHANTANAGOUDAR

SMT R S HAMALATHA vs THE JOINT COMMISSIONER OF INCOME TAX

H.N.NAGAMOHAN DAS

R G SRINIVASA MURTHY vs THE JOINT COMMISSIONER OF INCOME TAX

H.N.NAGAMOHAN DAS

R S PUNITH vs THE JOINT COMMISSIONER OF INCOME TAX

H.N.NAGAMOHAN DAS

R G SRINIVASA MURTHY vs THE JOINT COMMISSIONER OF INCOME TAX

H.N.NAGAMOHAN DAS

SMT R S HEMALATHA vs THE JOINT COMMISSIONER OF INCOME TAX

H.N.NAGAMOHAN DAS

CIT vs BAHRI SONS

GEOFIN INVESTMENT PVT LTD vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX-I vs CREATIVE TRAVELS (P) LTD.

MANOJ KUMAR JAIN vs THE ASSISTANT COMMISSIONER OF INCOME TAX

ASHOK B HINCHIGERI

COMMISSIONER OF INCOME TAX vs BHUSHAN CAPITAL AND CREDITS SERVICES LTD

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE R.V.EASWAR

COMMISSIONER OF INCOME TAX vs BHUSHAN CAPITAL AND CREDITS SERVICES LTD