Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
COMMISSIONER OF INCOME TAX-III LUDHIANA vs M/S SHREE KRISHNA ENTERPRISES MOGA
ITA/287/2012ITAT Punjab & Haryana
CIT vs VIKAS CHOUDHARY
ITA - 63 / 2013ITAT Delhi
C.I.T.UDAIPUR vs M/S GREEN MARBLE HOUSE
ITA/87/2008ITAT Rajasthan
N.K. JAIN
C.I.T., UDAIPUR vs M/S. GREEN MARBLE HOUSE PVT LTD.
ITA/86/2008ITAT Rajasthan
V K MATHUR,NARENDRA KUMAR JAIN
C.I.T.CENTRAL,JAIPUR vs MANGI LAL
ITA/72/2011ITAT Rajasthan
V K MATHUR,NARENDRA KUMAR JAIN
C.I.T.UDAIPUR vs TEJ SINGH
ITA/58/2008ITAT Rajasthan
NARENDRA KUMAR JAIN,V K MATHUR
C I T UDAIPUR vs M/S S M T INTERNATIONAL
ITA/46/2008ITAT Rajasthan
NARENDRA KUMAR JAIN,V K MATHUR
C.I.T.UDAIPUR vs M/S GALAXY EXPORTS
ITA/39/2008ITAT Rajasthan
V K MATHUR,NARENDRA KUMAR JAIN
C.I.T.UDAIPUR vs M/S ARIHANT TILES and MARBLES PVT.LTD.
ITA/29/2008ITAT Rajasthan
NARENDRA KUMAR JAIN,V K MATHUR
C.I.T.UDAIPUR vs M/S JYOTI MINERALS PVT.LTD.
ITA/26/2010ITAT Rajasthan
NARENDRA KUMAR JAIN,V K MATHUR
C.I.T.CENTRAL JAIPUR vs MANGI LAL
ITA/73/2011ITAT Rajasthan
COMMISSIONER OF INCOME TAX,BILASPUR vs ABDUL RASHID
ITA/33/2004ITAT Chhattisgarh
THE DIRECTOR OF INCOME TAX vs SRI JAIN EDUCATIONAL SOCIAL CULTURAL
ITA/791/2009ITAT Karnataka
D.V.SHYLENDRA KUMAR,B.SREENIVASE GOWDA
THE COMMISSIONER OF INCOME TAX vs M/S ENCORRE SOFTWARE LTD.,
ITA/428/2009ITAT Karnataka
D.V.SHYLENDRA KUMAR,B.SREENIVASE GOWDA
COMMISSIONEROF INCOME TAX-I, JALANDHAR vs HOSHIARPUR CENTRAL CO-OP. BANK LTD.
ITA/327/2011ITAT Punjab & Haryana
SMT INDRAKSHI DEVI AVARU vs WEALTH TAX OFFICER
WP/11004/2012ITAT Karnataka
H.N.NAGAMOHAN DAS
H B NARAPPA vs G B NAGARAJ
WP/6918/2013ITAT Karnataka
N.ANANDA
THE COMMISSIONER OF INCOME TAX vs M/S. DENSO KIRLOSKAR INDUSTRIES PVT LTD
ITA/195/2009ITAT Karnataka
D.V.SHYLENDRA KUMAR,B.SREENIVASE GOWDA
M/S J K INDUSTRIES LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/1105/2006ITAT Karnataka
D.V.SHYLENDRA KUMAR,B.SREENIVASE GOWDA
COMMISSIONER OF INCOME TAX-X vs ATUL GUPTA
ITA - 56 / 2013ITAT Delhi
COMMISSIONER OF INCOME TAX, RAIPUR vs M/S SYNDICATE ENGG.COMP.BHILAI P.LTD
ITA/54/2003ITAT Chhattisgarh
THE COMMISSIONER OF INCOME TAX vs M/S INFOSYS TECHNOLOGIES LTD.,
ITA/330/2007ITAT Karnataka
D.V.SHYLENDRA KUMAR,B.SREENIVASE GOWDA
CIT vs DISCOVERY HOLDINGS PVT LTD
ITA - 1097 / 2011ITAT Delhi
CIT vs DISCOVERY ESTATES PVT LTD
ITA - 1090 / 2011ITAT Delhi
CIT vs DISCOVERY ESTATES PVT LTD
ITA - 1089 / 2011ITAT Delhi
GARDEN CITY RESORTS PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME-TAX
WP/4756/2013ITAT Karnataka
H.N.NAGAMOHAN DAS
Hai Hay Kshetriya Education Society vs The Assistant Commissioner Income Tax 2[1]
WP/19634/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI
H.K. Kalchuri Education Trust vs The Assistant Commissioner Of Income Tax 2[1]
WP/19627/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI
COMMISSIONER OF INCOME TAX-I AMRITSAR vs M/S SURESH CHANDER MEHRA PROP M/S ESSMA WOOLEN M ILLS
ITA/85/2012ITAT Punjab & Haryana
OBC vs COMMR. OF INCOME TAX-1 & ANR
ITA - 20 / 1999ITAT Delhi