Recent Judgments

THE COMMISSIONER OF INCOME TAX vs M/S SAPTHAGIRI ENTERPRISES

B.MANOHAR,N.KUMAR

THE COMMISSIONER OF INCOME TAX vs M/S U B NETWORKS (BANGALORE)

B.MANOHAR,N.KUMAR

THE COMMISSIONER OF INCOME TAX vs M/S SPR GROUP HOLDINGS P LTD

B.MANOHAR,N.KUMAR

THE COMMISSIONER OF INCOME TAX vs SRI D G GOPALA GOWDA

B.MANOHAR,N.KUMAR

SRI SANNARANGAPPA vs THE STATE OF KARNATAKA

ANAND BYRAREDDY

THE COMMISSIONER OF INCOME TAX vs M/S CHESLIND, TEXTILES LTD

B.MANOHAR,N.KUMAR

THE COMMISSIONER OF INCOME TAX vs M/S WEIZMANN HOMES LTD

B.MANOHAR,N.KUMAR

M/S HATHWAY KRISHNA CABLE (P) LTD vs STATE OF KARNATAKA

HULUVADI G.RAMESH

JAGAT JAYANTILAL PARIKH vs DEPUTY COMMISSIONER OF INCOME TAX

ARPAN ASSOCIATES vs INCOME TAX SETTLEMENT COMM.

MATHURBHAI BHIMJIBHAI RUDANI vs INCOME TAX SETTLEMENT COMMISSION

SRI M V SUBBA RAO vs LAND ACQUISITION OFFICER/ASST. COMMISSIONER

N.KUMAR

M/s. Chirec Education Society, vs Assistant Director of Income Tax (E),

GODA RAGHURAM,M.S.RAMACHANDRA RAO

M/S Chirec Education Society vs Assistant Director of Income Tax [E]

GODA RAGHURAM,M.S.RAMACHANDRA RAO

CIT vs TITAN SECURITIES LTD

CASES PERTAINING TO SPL.DIVISION BENCHES

CIT vs TITAN SECURITIES LTD.

VASUDEVA S. B.COM, B.L. vs UNION OF INDIA BYITS PARLIAMENTARY SECRETARY

K.SREEDHAR RAO,S.ABDUL NAZEER

THE COMMISSIONER OF INCOME TAX, vs M/S NORTH WESTERN KARNATAKA ROAD

H.BILLAPPA,B S INDRAKALA

CIT, FARIDABAD vs AMTEK AUTO LTD. GURGAON

ADVOCATE: JAI PRAKASH NARAYANA K G vs SRI HITHENDRA CBI ACB LOCAL CHIEF & DIG CBI

A.S.BOPANNA

THE COMMISSIONER OF INCOME TAX vs J P NARAYANASWAMY

D.V.SHYLENDRA KUMAR,B.SREENIVASE GOWDA

M/S J K INDUSTRIES LTD vs THE JOINT COMMISSIONER OF INCOME TAX

D.V.SHYLENDRA KUMAR,B.SREENIVASE GOWDA

DIRECTOR OF INCOME TAX (EXEMPTION) vs ABUL KALAM AZAD ISLAMIC AWAKENING

C I T JAIPUR vs M/S A L LALPURIA CONSTRUCTION PVT LTD

VEERENDRA SINGH SIRADHANA,AJAY RASTOGI

C I T JAIPUR vs M/S A L LALPURIA CONSTRUCTION PVT LTD

VEERENDRA SINGH SIRADHANA,AJAY RASTOGI

C I T JAIPUR vs M/S A L LALPURIA CONSTRUCTION PVT LTD

COMMISSIONER OF INCOME TAX (CENTRAL)-I vs VATIKA LANDBASE PVT LTD.

COMMISSSIONER OF INCOME TAX DELHI-V vs ORIENT CLOTHING CO. PVT.LTD

M/S BHARATH GOLD MINES LTD vs THE STATE BANK OF MYSORE

ARAVIND KUMAR

M/S PRIYADARSHINI RESTAURANT vs SRI RAMAKRISHNA HOTELS AND ENTERPRISES PVT LTD

K.SREEDHAR RAO,S.ABDUL NAZEER