Recent Judgments

THE COMMISSIONER OF INCOME TAX-II vs JAI PARABOLIC SPRING LTD

YAMUNA GASES AND CHEMICALS LTD. vs COMMISSIONER OF INCOME TAX AND ANR.

STEEL AUTHORITY OF INDIA LTD vs COMMISSIONER OF INCOME TAX

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

AREVA T& D INDIA LTD vs DEPUTY COMMISSIONER OF INCOME TAX

CASES PERTAINING TO SPL.DIVISION BENCHES

RAJ KUMAR GUPTA

AREVA T & D INDIA LTD vs THE COMMISSIONER OF INCOME TAX-II

STEEL AUTHORITY OF INDIA LTD vs COMISSIONER OF INCOME TAX

RAJ KUMAR GUPTA

RAJ KUMAR GUPTA

STEEL AUTHORITY OF INDIA LTD vs COMISSIONER OF INCOME TAX

RAJ KUMAR GUPTA

CIT vs DLF COMMERCIAL DEVELOPERS LTD

RAJ KUMAR GUPTA

THE COMMISSIONER INCOME TAX vs M/S IMERIAL AUTO INDUSTRIES

MR. JUSTICE M.M. KUMAR,MR. JUSTICE ALOK SINGH

THE COMMISSIONER OF INCOME TAX vs M/S.BIMBIS CREAMS AND BAKES

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR

CIT vs EKL APPLIANCES LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

PINE PACKAGING PVT LTD

CIT vs EKL APPLIANCES LTD

DIRECTOR OF INCOME TAX

COMMISSIONER OF INCOME TAX-IV vs M/S. I. K. INTERNATIONAL PVT. LTD

PINE PACKAGING PRIVATE LIMITED

THE COMMISSIONER OF INCOME TAX-IV vs DEEPAK KNITS AND TEXTURISE PVT. LTD

M/S BROADWAY OVERSEAS LTD vs COMMI. OF IT, JALANDHAR

MR. JUSTICE M.M. KUMAR,MR. JUSTICE ALOK SINGH

The Commissioner of Income Tax -VI vs Sri V.Bhupal Reddy

CIT vs JAICO FINANCIAL SERVICES PVT LTD

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR

COMMISSIONER OF INCOME TAX vs R.T.C.L. LTD

CIT vs JAICO FINANCIAL SERVICES PVT LTD

C.I.T. LDH. vs SURESH CHAND

MR. JUSTICE ALOK SINGH,MR. JUSTICE M.M. KUMAR

C I T KOTA vs DILBAGH KUMAR

C I T, LUDHIANA vs ASHISH KUMAR, LUDHIANA