Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
FATIMA W/O. NASIRUDDIN BAGAWAN, vs THE ADDITIONAL COMMISSIONER FOR INCOME-TAX,
WP/66754/2011ITAT Karnataka
DILIP B BHOSALE
CIT vs GAPS POWER & INFRASTRUCTURE PVT LTD
ITA - 176 / 2012ITAT Delhi
CIT vs INDIAN FARMERS & FERTILIZERS CO OPERATIVE LTD
ITA/173/2012ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs SAUER DANFOSS PVT LTD.
ITA/1367/2010ITAT Delhi
CIT vs INDIAN FARMERS & FERTILIZERS CO OPERATIVE LTD
ITA - 173 / 2012ITAT Delhi
THE COMMISSIONER OF INCOMER DE vs M/S GOPAL CLOTHING CO.P. LTD.
ITA/732/2004ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI
Commissioner of Income Tax, vs Agricultural Market Committee,
ITTA/115/2012ITAT Telangana
LUNAR ELECTRICALS vs ASSTT. COMMISSIONER OF INCOME
ITA - 195 / 2006ITAT Delhi
ITA 333/2006 vs M/S GOPAL CLOTHING COMPAY PRIVATE LIMITED
ITA/333/2006ITAT Delhi
LUNAR ELECTRICALS vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/195/2006ITAT Delhi
COMMISSIONER OF INCOME TAX
ITA/1258/2010ITAT Delhi
The Commissioner of Income Tax-III vs M/S. Sri Krishna Drugs Ltd.
ITTA/130/2008ITAT Telangana
The Commissioner of Income Tax vs M/s. Bheema Wines
ITTA/285/2011ITAT Telangana
The Commissioner of Income Tax-III vs M/s.Regency Ceramics Ltd
ITTA/247/2010ITAT Telangana
The Commissioner of Income Tax - III, vs M/s. Suven Pharmaceuticals Limited,
ITTA/677/2006ITAT Telangana
The Commissioner of Income Tax-III vs Ms/.REgency Ceramics Ltd
ITTA/273/2010ITAT Telangana
The Commissioner of Income Tax vs M/s. Rahaman Khan Tobacco Enterprises Private Limited
ITTA/13/2009ITAT Telangana
The Commissioner of Income Tax vs M/S Rahaman Khan Tobacco Enterprises,
ITTA/34/2007ITAT Telangana
The Commissioner of income Tax, vs M/S Amrutha Wines,
ITTA/403/2011ITAT Telangana
The Commissioner of Income Tax-III, vs M/s. Suven Pharmaceuticals Limited,
ITTA/602/2006ITAT Telangana
CIT vs RISHIKESH BUILDCON PVT LTD
ITA/1719/2010ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs INDIA TERMINAL CONNECTOR SYSTEM LTD
ITA - 643 / 2011ITAT Delhi
ITA 643/2011 vs INDIA TERMINAL CONNECTOR SYSTEM LTD.
ITA/643/2011ITAT Delhi
THE CATHOLIC SYRIAN BANK LTD,ST.MARY'S vs THE ADDL.COMMISSIONER OF INCOME TAX
ITA/98/2011ITAT Kerala
M/S TURBO IMPEX THR MANOHAR SINGH vs COMMISISONER OF INCOME TAX-II, LUDHIANA
ITA/361/2011ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX DELHI II vs LEO FINANCIAL SERVICES LTD.
ITA/558/2010ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX DELHI vs M/S D.T.T.D.C. LTD. NEW DELHI
ITA/166/2001ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
VISVESVARAYA TECHNOLOCIGAL UNIVERSITY vs THE ASST. COMMISSIONER OF INCOME TAX,
WP/61810/2012ITAT Karnataka
B.S PATIL
COMM. OF INCOME TAX vs KRISHNA COLD STORAGE
TAXAP/65/2000ITAT Gujarat
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE R.M.CHHAYA
COMM OF INCOME TAX vs KRISHNA COLD STORAGE
TAXAP/61/2000ITAT Gujarat
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE R.M.CHHAYA
