THE COMMISSIONER OF INCOMER DE vs. M/S GOPAL CLOTHING CO.P. LTD.

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ITA/732/2004HC DelhiDLHC01017219200422 March 2012Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI1 pages

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$~R-60 * IN THE HIGH COURT OF DELHI AT NEW DELHI

ITA 732/2004

THE COMMISSIONER OF INCOME TAX DE ..... Appellant

Through: None.

versus

GOPAL CLOTHING CO. P. LTD. ..... Respondent Through: Mr. Prakash Kumar, Adv.

CORAM: JUSTICE S. MURALIDHAR JUSTICE NAJMI WAZIRI

O R D E R %

21.07.2016

This matter need not be shown on Board as it has already been disposed of by the order dated on 22nd March, 2012 as reported in [2013] 350 ITR 67 (Del) Commissioner of Income-Tax v. Gopal Clothing Co. P. Ltd.

S. MURALIDHAR, J

NAJMI WAZIRI, J JULY 21, 2016/acm

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