Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
J.P.Tobacco Product Pvt. Ltd. vs Commissioner Of Income Tax, Jabalpur
HON'BLE SHRI JUSTICE RAJENDRA MENON
COMMISSIONER OF WEALTH TAX, RAJKOT vs ESTATE OF LATE HMM VIKRAMSINHJI OF G
R.M. LODHA SHIVA KIRTI SINGH
CIT vs DEVASAN INVESTMENT PVT LTD
CIT vs DEVASAN INVESTMENT PVT LTD
KRUPA ASHISHKUMAR SHAH vs IQBALBHAI IBRAHIMBHAI VORA
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
COMMISSIONER OF INCOME TAX DELH-II vs KALINDI RAIL NIRMAN ENGG. LTD
COMMISIONER OF INCOME TEX vs FATECHAND BHUSANIA H.U.F.
HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE PRASHANT KUMAR MISHRA
Sudarshan Goyal vs The Commissioner
HON'BLE SHRI JUSTICE S.K. GANGELE
Commissioner Of Income Tax, Bhopal vs M/S Sterling Contractors & Builders (P) Ltd., Bhopal
HON'BLE SHRI JUSTICE RAJENDRA MENON
L&T SAMAKHIALI GANDHIDHAM TOLLWAY LIMITED vs DEPUTY COLLECTOR
HONOURABLE MR. JUSTICE R.M.CHHAYA
FOOD CORPN. OF INDIA vs PACIFIC BASIN SHIPPING & TRADING CO.LTD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
ATULKUMAR BHAILALBHAI SONI vs ABDUL AJIJKHAN KARIMKHANPATHAN(DELTED AS PER COURT'S ORDER)
HONOURABLE MS. JUSTICE HARSHA DEVANI
MUKESH MODI vs DY. COMMISSIONER OF I.T. JOD., and ANR.
THE COMMISSIONER OF INCOME TAX, CALICUT vs SHRI.P.M.KUNHAMMED, CALICUT
COMMISSIONER OF INCOME TAX-II LUDHIANA vs M/S PUJA INVESTMENT P. LTD. LUDHIANA
COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S IDICULA TRUST SOCIETY, ETC FARIDABAD
THE COMMISSIONER OF INCOME TAX vs SADIA SHEIKH
M/S Lila Sons vs The Commissioner Of Income-Tax
HON'BLE SHRI JUSTICE RAJENDRA MENON
C.I.T. vs M/S Hotel Bluemoon
HON'BLE SHRI JUSTICE RAJENDRA MENON
SADBHAV ENGINEERING LTD vs DEPUTY COMMISSIONER OF INCOME-TAX (OSD), CIRCLE-8
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
SADBHAV ENGINEERING LTD vs DEPUTY COMMISSIONER OF INCOME-TAX (OSD), CIRCLE-8
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
SADBHAV ENGINEERING LTD vs DEPUTY COMMISSIONER OF INCOME-TAX (OSD), CIRCLE-8
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
BACKBONE ENTERPRISE LTD vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE-1
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
KETAN CONSTRUCTION LTD vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE-1
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
BACKBONE PROJECTS LTD vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE-1
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
CLASSIC NETWORK LTD vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE-1
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
