Recent Judgments

Latest ITAT tax tribunal orders across all benches.(352,026 total)

NISHANT DESHDIPAK VARMA vs ELECTION COMMISSION OF INDIA

SCA/4669/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

7/4/2014

SRI MOHAMED HARIS vs THE COMMISSIONER OF INCOME TAX

ITA/58/2014ITAT Kerala
7/4/2014

THE COMMISSIONER OF INCOME TAX, TRICHUR vs SHRI.V.R.SREEKUMAR

ITA/52/2012ITAT Kerala
7/4/2014

C I T JAIPUR vs SATYENDRA PATNI

ITA/196/2010ITAT Rajasthan
7/4/2014

Commissioner Of Income Tax vs M/S Phool Singh & Co.

ITA/59/2011ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE RAJENDRA MENON

5/4/2014

Sanjay Somani vs Assistant Commissioner Of Income Tax And Anr.

ITA/12/2013ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

5/4/2014

Sanjay Somani vs Assistant Commissioner Of Income Tax And Anr.

ITA/11/2013ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

5/4/2014

Sanjay Somani vs Assistant Commissioner Of Income Tax And Anr.

ITA/10/2013ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

5/4/2014

THE COMMISSIONER OF INCOME-TAX vs M/S.KERALA INFRASTRUCTURE INVESTMENT FUND BOARD,THIRUVANANTHAPURAM

ITA/26/2014ITAT Kerala

HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE THE CHIEF JUSTICE DR. MANJULA CHELLUR

4/4/2014

THE COMMISSIONER OF INCOME TAX vs M/S. KOOTTUMMAL GROUPS

ITA/26/2012ITAT Kerala

HONOURABLE MR. JUSTICE ANIL K.NARENDRAN,HONOURABLE MR.JUSTICE ANTONY DOMINIC

4/4/2014

CIT LUDHIANA vs M/S AVON CYCLES P.LTD.LUDHIANA

ITR/81/1999ITAT Punjab & Haryana
4/4/2014

THE COMMISSIONER OF INCOME TAX (LTU) vs DALMIA BHARAT SUGAR AND INDUSTRIES LTD

ITA/129/2014ITAT Delhi
4/4/2014

Commissioner Of Income Tax vs M/S Astha Credit & Securities Pvt. Ltd.

ITA/187/2010ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE RAJENDRA MENON

3/4/2014

COMMISSIONER OF INCOME TAX vs KIRAN BALA

ITA/602/2006ITAT Punjab & Haryana
3/4/2014

The Commissioner Of Income Tax-I vs M/S M.P. Financial Corporation

ITA/347/2007ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

2/4/2014

COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT LTD

TAXAP/2607/2009ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

2/4/2014

COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT LTD

TAXAP/2606/2009ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

2/4/2014

COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT LTD

TAXAP/2605/2009ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

2/4/2014

COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT LTD

TAXAP/2604/2009ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

2/4/2014

COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT LTD

TAXAP/2603/2009ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

2/4/2014

COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT LTD

TAXAP/2602/2009ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

2/4/2014

COMMISSIONER OF INCOME TAX vs METAL RECYCLING INDUSTRIES

TAXAP/2569/2009ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

2/4/2014

COMMISSIONER OF INCOME TAX vs METAL RECYCLING INDUSTRIES

TAXAP/2568/2009ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

2/4/2014

COMMISSIONER OF INCOME TAX vs MITESH IMPEX

TAXAP/2563/2009ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

2/4/2014

COMMISSIONER OF INCOME TAX vs ROYAL RECYCLING INDUSTRIES

TAXAP/2560/2009ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

2/4/2014

COMMISSIONER OF INCOME TAX vs ROYAL RECYCLING INDUSTRIES

TAXAP/2561/2009ITAT Gujarat
2/4/2014

CIT, FARIDABAD vs M/S MASCOT FOOTCARE, FARIDABAD

ITA/67/2009ITAT Punjab & Haryana
2/4/2014

CIT, FARIDABAD vs M/S LAKHANI MARKETING INC.

ITA/970/2008ITAT Punjab & Haryana
2/4/2014

JAMNA AUTO INDUSTRIES LTD. vs COMMISSIONER OF INCOEM TAX PANCHKULA

ITA/175/2012ITAT Punjab & Haryana
1/4/2014

INDUS TOWERS LTD. vs CIT & ORS.

W.P.(C)-6085/2013ITAT Delhi
31/3/2014