Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
V.H.YAHIYA vs THE DEPUTY COMMISSIONER OF INCOME TAX
CRONOS CONSULTING INDIA PVT. LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
THE CHIEF COMMR. OF INCOME TAX FARIDABAD vs M/S TALBROS ENGINEERING LTD.
NITI WADHAWAN vs DCIT, CENTRAL CIRCLE-10
THE COMMISSIONER OF INCOME TAX XV vs M/S. NITI WADHAWAN
DLF LTD AND ANOTHER vs ADDITIONAL COMMISSIONER OF INCOME TAX & ANR.
ADOBE SYSTEMS SOFTWARE IRELAND LTD. vs ASSISTANT DIRECTOR OF INCOME TAX
THE COMMISSIONER OF INCOME TAX, CALICUT vs SHRI P.D.ABRAHAM ALIAS APPACHAN
M/S PIYUSH INFRASTRUCTURE INDIA PRIVATE LIMITED vs COMMISSIONER OF INCOME TAX AND ANR
M/S JINDAL STEEL AND POWER LTD vs ASSISTANT COMMISSIONER OF INCOME TAX, HISAR CIRCLE & ANR
Ramesh Prasad Dhahayat vs Commissioner Of Income Tax & Anr.
HON'BLE SHRI JUSTICE RAJENDRA MENON
COMMISSIONER OF WEALTH TAX-I, vs ESTATE OF LATE VIKRAMSINHJI, THRO. L R JYOTINDRASINHJI OF
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I, vs ESTATE OF LATE VIKRAMSINHJI, THRO. L R JYOTINDRASINHJI OF
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I, vs ESTATE OF LATE VIKRAMSINHJI, THRO. L R JYOTINDRASINHJI OF
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I, vs ESTATE OF LATE VIKRAMSINHJI, THRO. L R JYOTINDRASINHJI OF
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I, vs ESTATE OF LATE VIKRAMSINHJI, THRO. L R JYOTINDRASINHJI OF
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I, vs ESTATE OF LATE VIKRAMSINHJI, THRO. L R JYOTINDRASINHJI OF
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I, vs ESTATE OF LATE VIKRAMSINHJI, THRO. L R JYOTINDRASINHJI OF
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I, vs ESTATE OF LATE VIKRAMSINHJI, THRO. L R JYOTINDRASINHJI OF
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I, vs ESTATE OF LATE VIKRAMSINHJI, THRO. L R JYOTINDRASINHJI OF
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I, vs ESTATE OF LATE VIKRAMSINHJI, THRO. L R JYOTINDRASINHJI OF
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I vs HHM SHRI JYOTINDRASINHJI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I vs HHM SHRI JYOTINDRASINHJI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I vs HHM SHRI JYOTINDRASINHJI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I vs HHM SHRI JYOTINDRASINHJI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I vs HHM SHRI JYOTINDRASINHJI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I vs HHM SHRI JYOTINDRASINHJI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I vs HHM SHRI JYOTINDRASHINHJI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF WEALTH TAX-I, vs HHM JYOTINDRASINHJI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
