CRONOS CONSULTING INDIA PVT. LTD vs. ASSISTANT COMMISSIONER OF INCOME TAX

WP(C)/9404/2014HC KeralaKLHC01055030201431 March 2014Author: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON4 pages

AI SummaryDismissed

What were the facts?

The petitioner, Cronos Consulting India Pvt. Ltd. (formerly AE Software Solutions Pvt. Ltd.), filed a writ petition before the High Court of Kerala challenging an order. The respondents are the Assistant Commissioner of Income Tax, Circle-2(1), Thiruvananthapuram, the Commissioner of Income Tax (Appeals), Thiruvananthapuram, and the Income Tax Appellate Tribunal, Kakkanad, Kochi. The specific order or action under challenge and the assessment year(s) are not explicitly detailed in the provided text. The procedural history leading to this writ petition is also not elaborated upon.

What did the High Court hold?

The provided text is a cause list entry and does not contain the High Court's decision, reasoning, or operative directions. Therefore, no findings, ratio decidendi, or specific relief granted can be determined from this excerpt. The judgment itself is not available.

What were the issues?

The provided text is a cause list entry for a writ petition and does not contain the specific issues that the High Court was to decide, nor does it record the arguments presented by the petitioner or the respondents. Therefore, no questions of law or fact, nor any contentions, can be identified from this excerpt.

AI-generated summary — verify with the full judgment below

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT: THE HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON MONDAY, THE 31ST DAY OF MARCH 2014/10TH CHAITHRA, 1936 WP(C).No. 9404 of 2014 (A) --------------------------- PETITIONER : -------------------------- CRONOS CONSULTING INDIA PVT. LTD., (FORMERLY AE SOFTWARE SOLUTIONS PVT. LTD), GAYATHRI BLOCK, TECHNOPARK, TRIVANDRUM-695 581, REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER MR.MANOJ NIRMALA SUKUMARAN. BY SRI.JOSEPH MARKOSE,SENIOR ADVOCATE ADVS.SRI.V.ABRAHAM MARKOS SRI.BINU MATHEW SRI.TOM THOMAS (KAKKUZHIYIL) SRI.ABRAHAM JOSEPH MARKOS SRI.ABRAHAM VARGHESE THARAKAN RESPONDENT(S): ---------------------------- 1. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), THIRUVANANTHAPURAM-695 003. 2. COMMISSIONER INCOME OF TAX (APPEALS), THIRUVANANTHAPURAM-695 003. 3. INCOME TAX APPELLATE TRIBUNAL, KAKKANAD, KOCHI-682 037. R1 & R2 BY SRI.JOSE JOSEPH, SC, INCOME TAX R3 BY SR GOVERNMENT PLEADER SMT. SHOBA ANNAMMA EAPEN THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON

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