Recent Judgments

COMMISSIONER OF WEALTH TAX-I vs HHM SHRI JYOTINDRASINHJI

ABHAY ASHVIN JAIN vs INCOME TAX OFFICER

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

JAYANTILAL PARSHOTTAMBHAI vs BHAGVATSINH RUPSINH

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

LALITA ASHWIN JAIN vs INCOME TAX OFFICER

COMM. OF INCOME TAX vs JANHIT SEWA CHARITABLE TRUST

GUJARAT NARMADA VALLEY FERTILIZERS CO.LTD. vs DY.COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

GUJARAT NARMADA VALLEY FERTILIZERS CO.LTD. vs DY.COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs SHYAM RAJ SINGH

THE COMMISSIONER OF INCOME TAX,TRICHUR vs SRI.P.M.ABBOBACKER,CHAVAKKAD,TRICHUR

M/S. COASTAL RESORTS (INDIA) LTD. vs THE ASSISTANT COMMISSIONER OF INCOME-TAX

THE PENINSULAR PLANTATIONS LTD., vs THE ASSISTANT COMMISSIONER OF INCOME TAX

Commissioner Of Income Tax vs Shri Dilip Suryavanshi

HON'BLE SHRI JUSTICE RAJENDRA MENON

GUJARAT NARMADA VALLEY FERTILIZERS CO.LTD. vs DY.COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

C.I.T.BIKANER vs INDER KUMAR

M/S. AMARSHIV CONSTRUCTION PVT. LTD. vs JOINT COMMISSIONER OF INCOME TAX (ASSESSMENT)SPL. RANGE 1

BALWAN SINGH vs ITO WARD 1(4) CHANDIGARH

BALWAN SINGH vs I.T.O. WARD 1(4) CHANDIGARH

M/S MUKAND COLD STORAGE YAMUNANAGAR vs COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN KARNAL

THAKUR DWARA SHRI KRISHANJI MAHARAJ HANDIYAYA vs COMMISSIONER OF INCOME TAX PATIALA AND ANR

DIRECTOR OF INCOME TAX (EXEMPTION) vs CHARANJIV CHARITABLE TRUST

COMMISSIONER OF INCOME TAX-XVI vs K. RAMAKRISHNAN

COMMISSIONER OF INCOME TAX-XVI vs SHRI ATUL KUMAR SWAMI

M/S.HOTEL & ALLIED TRADES PVT.LTD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE I (1) ERNAKULAM

THOMAS GEORGE MUTHOOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX

Navratan Techbuild Pvt.Ltd. vs Income Tax Department

KANCHANBEN H SHAH vs HARVINDERSINGH GURUDEVSINGH

HONOURABLE MS. JUSTICE HARSHA DEVANI

KERALA STATE BEVERAGES (M&M) CORPORATION LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)

M/S CHARAN DASS ASHOK KUMAR vs COMMISSIONER OF INCOME TAX-III

COMMSSIONER OF INCOME TAX DELHI-XVI vs S.S. AHLUWALIA

COMMISSIONER OF WEALTH TAX vs S.S. AHLUWALIA