Recent Judgments

Navratan Techbuild Pvt.Ltd. vs Income Tax Department

KANCHANBEN H SHAH vs HARVINDERSINGH GURUDEVSINGH

HONOURABLE MS. JUSTICE HARSHA DEVANI

KERALA STATE BEVERAGES (M&M) CORPORATION LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)

M/S CHARAN DASS ASHOK KUMAR vs COMMISSIONER OF INCOME TAX-III

COMMSSIONER OF INCOME TAX DELHI-XVI vs S.S. AHLUWALIA

COMMISSIONER OF WEALTH TAX vs S.S. AHLUWALIA

SUNIL OMPRAKASH PANDYA vs UNITED INDIA INSURANCE CO. LTD

HONOURABLE MS. JUSTICE HARSHA DEVANI

COMMISSIONER OF INCOME TAX-IIISURAT vs PANKAJ DIAMONDS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-IIISURAT vs PANKAJ DIAMOND

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-IIISURAT vs ANAND EXPORTS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-IIISURAT vs MANI EXPORTS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-IIISURAT vs JODHANI EXPORTS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-III vs KESARI EXPORTS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-III vs DAVARIYA BROTHERS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-III vs DAVARIYA BROTHERS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs MAHESHRAJ CHEMICALS PRIVATE LIMITED

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs ATUL OILCAKE INDUSTRIES LTD.

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs ALKESH ENTERPRISES

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAX vs KUMAR DYES

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs M/S BILAG INDUSTRIES (P) LTD

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA LTD.

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA LTD.

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

THE COMMISSIONER OF INCOME TAX-III vs ALKESH ENTERPRISE

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX TAX-III vs M/S. PRIYANKA GEMS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-IIISURAT vs DHAMI BROTHERS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-III vs PANKAJ DIAMONDS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-III vs B.S.P. EXPORTS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-III vs PRAVASIA EXPORTS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-III vs R.JAYKUMAR & CO.

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-III vs MITUL GEMS

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI