THE PENINSULAR PLANTATIONS LTD., vs. THE ASSISTANT COMMISSIONER OF INCOME TAX

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT: THE HON'BLE THE CHIEF JUSTICE DR. MANJULA CHELLUR & THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE THUR AY, THE 20TH DAY OF MARCH 2014/29TH PHALGUNA, 1935 ITA.No. 40 of 2014 -------------------------- [ARISING OUT OF ORDER DATED 06/11/2013 OF THE INCOME TAX APPELLATE TRIBUNAL, COCHIN BENCH, COCHIN IN I.T.A. NO.174/COCH/2013 ASSESSMENT YEAR 2007-2008] .................. APPELLANT/APPELLANT: ------------------------------------- THE PENINSULAR PLANTATIONS LTD., PATTOM PALACE P.O, THIRUVANANTHAPURAM - 695 004 (PAN : AAACT 9419M). BY SRI.JOSEPH MARKOSE, SENIOR ADVOCATE, ADVS.SRI.V.ABRAHAM MARKOS, SRI.BINU MATHEW, SRI.TOM THOMAS (KAKKUZHIYIL), SRI.ABRAHAM JOSEPH MARKOS, SRI.ABRAHAM VARGHESE THARAKAN. RESPONDENT/RESPONDENT: ------------------------------------------- THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), THIRUVANANTHAPURAM - 695 014. BY SRI.JOSE JOSEPH, S.C. THIS INCOME TAX APPEAL HAVING COME UP FOR ADMISSION ON 20-03-2014, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: Prv.

I.T.A. NO.40/2014: APPENDIX PE