Recent Judgments
Latest ITAT tax tribunal orders across all benches.(352,026 total)
RAJASTHAN R.S.S. & GINNING MILLS FED.LTD vs DY. COMMNR. OF INCOME TAX, JAIPUR
C.A. No.-003880-003880 - 2003ITAT SC
RAJASTHAN R.S.S. & GINNING MILLS FED.LTD vs DY. COMMNR. OF INCOME TAX, JAIPUR
C.A. No.-003880-003880 - 2003ITAT ANIL R. DAVE
SHIVA KIRTI SINGH
THE COMMISSIONER OF INCOME TAX vs M/S GOOD EARTH DEVELOPERS
TXA/1/2014ITAT Bombay
Commissioner Of Income Tax,Bhopal vs Smt. Tripti Agrawal
ITA/83/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
GUJARAT STATE ROAD TRANSPORT CORPORATION vs RANJANBEN RELICT OF ARVIND VASANTRAV DABHADE
FA/2677/1997ITAT Gujarat
HONOURABLE MS. JUSTICE HARSHA DEVANI
SUCHINTA EDUCATIONAL SOCIETY CHANDIGARH vs COMMISSIONER OF INCOME TAX CHANDIGARH
ITA/263/2013ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, RAIPUR vs PRAKASH CHANDRA NAHTA
ITA/50/2003ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX, RAIPUR vs M/S THEATRE PRASHANT STA.ROAD,DHAMTARI
ITA/51/2003ITAT Chhattisgarh
COMMISSIONER OF INCOME TAX-1 LUDHIANA vs M/S SAIMBI CYCLES LUDHIANA
ITA/324/2013ITAT Punjab & Haryana
RADIALS INTERNATIONAL vs ASSTT. COMMISSIONER OF INCOME TAX
ITA/485/2012ITAT Delhi
Dharamdas Mihani vs Income Tax Officer
WP/3761/2008ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax vs M/S Kapil Kesharwani & Co.
ITA/86/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
SMT BEENA MALPANI vs COMMI OF INCOME TAX ORS
CW/9641/2012ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs KANDLA PORT TRUST
TAXAP/791/2013ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX RAJKOT - I vs KANDLA PORT TRUST
TAXAP/1507/2011ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
INDIA GELATINE AND CHEMICALS LTD. vs ASSTT. COMMISSIONER OF INCOME TAX
SCA/954/2004ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX RAJKOT - I vs KANDLA PORT TRUST
TAXAP/1511/2011ITAT Gujarat
INDIA GELATINE AND CHEMICALS LTD. vs ASSTT. COMMISSIONER OF INCOME TAX
SCA/12552/2002ITAT Gujarat
Dr. Subodh Varshney vs Appealsi Ayakar Bhawan Hoshangabad Road Bhopal Commissioner Of Income Tax
WP/1051/2014ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
Commissioner Of Income Tax, Jabalpur vs Shri Satish Kumar Sahu
ITA/75/2011ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
The Commissioner Of Income Tax (1) vs Shrimal Construction Pvt. Ltd.
ITA/226/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
The Commissioner Of Income Tax, Bhopal vs Rajendra Kumar Bhandari
ITA/190/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
COMMISSIONER OF INCOME TAX II vs GRUH FINANCE LTD.
TAXAP/1154/2013ITAT Gujarat
JAGWINDER SINGH vs COMMISSIONER OF INCOME TAX, APPEALS-II, LUDHIANA & ORS
ITA/28/2014ITAT Punjab & Haryana
CIT, JALANDHAR vs M/S SPEEDWAYS TYRES LTD, JALANDHAR
ITA/213/2009ITAT Punjab & Haryana
COMMISSIONE OF INCOME TAX-I CHANDIGARH vs YOGINDER MOHAN SEHGAL
ITA/82/2012ITAT Punjab & Haryana
Cit-Ii vs Shri B.K. Agarwal
ITA/226/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE RAJENDRA MENON
PRAKASHCHANDRA PRAHLADBHAI PRAJAPATI vs THAKOR KANAJI GAMBHIRJI
FA/463/2014ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
RAGHUBIR SINGH vs INCOME TAX OFFICER AND ANR
CWP/9831/2013ITAT Punjab & Haryana
CIT vs D & M COMPONENTS LTD
ITA - 561 / 2012ITAT Delhi