Recent Judgments

J K MISHRA vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

K H PATEL vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

H M PANCHAL vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

P K PANDYA vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

V A METKAR vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

J B BHAYA vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

K K PRASAD vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

S C SHARMA vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

S C MISHRA vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

SANJIBEN SENGUPTA vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

SASIKUMARAN NAIR vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

D S RAWAT vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

RAGHUNATH SINGH vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

C R KAPADIA vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

ONGC RETIRED EMPLOYEES WELFARE ASSOCIATION THROUGH vs ONGC LTD THROUGH CHAIRMAN & MANAGING DIRECTOR

HONOURABLE MR. JUSTICE C.L. SONI

A K KHANNA vs ONGC LTD THRO CHAIRMAN

HONOURABLE MR. JUSTICE C.L. SONI

ONGC RTED. EMPLOYEES WELFARE ASSO. THROUGH K.P.RAVINDRANATAH vs ONGC LTD

HONOURABLE MR. JUSTICE C.L. SONI

K S SAMYAL vs OIL & NATURAL GAS CORPORATION LTD.

HONOURABLE MR. JUSTICE C.L. SONI

BR SHIRKE vs OIL & NATURAL GAS CORPOATION LIMITED

HONOURABLE MR. JUSTICE C.L. SONI

PUSHPA CHETANMAL RAMCHANDANI vs INCOME TAX OFFICER

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

GUL GOPALDAS DARYANI vs INCOME TAX OFFICER

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

ONGC RETIRED EMPLOYEES WELFARE ASSOCIATION THROUGH vs ONGC LTD THROUGH CHAIRMAN & MANAGING DIRECTOR

HONOURABLE MR. JUSTICE C.L. SONI

PARMANAND SINGH vs ONGC LTD THROUGH CHAIRMAN & MANAGING DIRECTOR

HONOURABLE MR. JUSTICE C.L. SONI

B.R. SHUKLA vs OIL & NATURAL GAS CORPORTION LIMITED

HONOURABLE MR. JUSTICE C.L. SONI

BHARVIBEN WD/O MAHESHKUMAR KANUBHAI MODI vs C BASKARAM CHOKALINGAM

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

RELIANCE GENERAL INSURANCE COMPANY LTD vs CHANDRAKANTBHAI BACHUBHAI SURTI

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

CHETANMAL K RAMCHANDANI vs INCOME TAX OFFICER

COMMISSIONER OF INCOME TAX JALANDHAR-II JALANDHAR vs RAKESH KUMAR AGGARWAL PROP. RAKESH KUMAR, CONTRACTOR

O P GOEL vs C I T

NEXO INDUSTRIES PVT. LTD. vs COMMISSIONER OF INCOME TAX, LUDHIANA