Recent Judgments

J.D. Leasing Ltd., vs Deputy Commissioner of Income Tax,

The Commissioner of Income Tax, vs M/s Omega Wines,

CIT vs ANSAL HOUSING & CONSTRUCTION LTD

CIT vs ANSAL HOUSING & CONSTRUCTION LTD

CIT vs ANSAL HOUSING & CONSTRUCTION LTD

CIT vs ANSAL HOUSING & CONSTRUCTION LTD

COMMISSIONER OF INCOME TAX: DELHI -I vs BHARTI AIRTEL LIMITED

COMMISSIONER OF INCOME TAX, LDH. vs DEE KAY KNITWEARS, LDH.

MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE DR. BHARAT BHUSHAN PARSOON

ASSTT. COMMISSIONER OF INCOME TAX vs GE INDIA INDUSTRIAL PVT LTD

CIT, LUDHAINA vs M/S COMPBELL INTERNATIONAL

C I T vs DEE KAY KNITWEARS

COMMISSINER OF INCOME TAX, LDH. vs DEE KAY KNITWEARS, LDH.

RAJ KUMAR WADHWA vs COMMISSIONER OF INCOME TAX, PATIALA

C I T vs SARIN INDUS. CORP.

C I T vs M/S NAGESH EXCLUSIVE

COMMR. OF INCOME TAX, LDH. vs M/S DEE KAY KNITWEARS,

C.I.T.,GUJARAT vs VIJAYBHAI N.CHANDRANI

H.L. DATTU DIPAK MISRA

The Commissionr of Income tax, vs M/s. southern Rocks AND Minerals (P) Limited

Commissioner of Income Tax vs Agricultural Market Committee

COMMR. OF INCOME TAX CHD. vs M/S STEEL STRIPS LTD. CHD.

INCOME TAX OFFICER, RAIPUT vs B S BHATIYA AND COMPANY

The Commissioner of Income Tax (Central) vs M/s Omega Shelters Pvt Ltd

SRS AND Sri Sai Ganesh Productions vs Commissioner of Income Tax(Central)

The Commissioner of Income Tax vs M/s. B.M.Exports,

Commissioner of Income Tax-III., vs Smt. Chirala Nivedita Reddy

The Commissioner of Income Tax-I, vs M/s. Celestial Laboratories Limited,

M/s Vodafone Essar South Ltd vs Deputy Commissioner of Income Tax

Comissioner of Income Tax vs Nidamanuru Educational Society,

Baldev Goverdhan, vs The Income Tax officer

The Commissioner of Income Tax-III vs M/s. Spectra Shares AND Scrips Ltd.,